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Gujarat High Court judgments, 2010

1,629 judgments · page 25 of 82

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High Courts18 Oct 2010Dismissed

Mustak A Saiyad and Others Vs Gujarat Carbon Ltd. and Another

Gujarat High Court · (2010) 10 GUJ CK 0048

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A, 2
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High Courts18 Oct 2010Allowed

Varshaben Ashishbhai Jani Vs Ashishbhai Arunbhai Jani

Gujarat High Court · (2010) 10 GUJ CK 0047

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 19
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High Courts18 Oct 2010Allowed

Firoz Niamuddin Hasanali Shaikh through Yasinbanu Nizamuddin Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0046

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Allowed

Bipinbhai Valjibhai Patel through Kirtikumar Jayantibhai Vs Commissioner of Police and Others

Gujarat High Court · (2010) 10 GUJ CK 0008

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Allowed

Kanubhai Raysinh Parmar Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0007

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Allowed

Virendrasing Alias Dadhi Shvsing Nihalsing Rajput Vs Commissioner of Police and Others

Gujarat High Court · (2010) 10 GUJ CK 0006

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Allowed

Divyesh Ramniklal Thakarar Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0005

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Dismissed

Bhanubhai Bawabhai Rathwa Vs Management of Gujarat Refineryindian Oil Corporation

Gujarat High Court · (2010) 10 GUJ CK 0004

Constitution of India, 1950 — Article 227
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High Courts18 Oct 2010Allowed

Shravan @ Salim Langdo Babubhai Vanzara Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0003

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Allowed

Ratnesh Rajput Vs State of Gujarat and 2 Ors.

Gujarat High Court · (2010) 10 GUJ CK 0002

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts18 Oct 2010Allowed

Nilesh @ Teniyo Kanubhai Patel Vs Commissioner of Police and Others

Gujarat High Court · (2010) 10 GUJ CK 0001

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
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High Courts15 Oct 2010Dismissed

Director of Higher Education Vs Ishwarbhai M. Vaghari (Valmik) and Others

Gujarat High Court · (2010) 10 GUJ CK 0154

Constitution of India, 1950 — Article 226, 227Gujarat Affiliated Colleges Services Tribunal Act, 1982 — Section 14Gujarat Secondary Education Act, 1972 — Section 36
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High Courts15 Oct 2010Allowed

Ranjana Harish Dwivedi Vs Gujarat University and Others

Gujarat High Court · (2011) 52 GLR 145

Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 19(1), 56, 58
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High Courts14 Oct 2010

Prithi Paul Singh Sethi Director of EBYSS 2 Fashion LT. and Others Vs Twist Spin Industry and Another

Gujarat High Court · (2011) 1 GLH 442

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 397Penal Code, 1860 (IPC) — Section 120(B), 143, 147, 149, 307
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High Courts14 Oct 2010

New Ambika Sahkari Mandali Ltd. (I.B.P. Dealers) Vs Charansinh Shiv Narayansinh Rajput

Gujarat High Court · (2011) 128 FLR 640 : (2011) 3 LLJ 139 : (2011) LLR 345

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
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High Courts14 Oct 2010Allowed

Tarak Ishwarbhai Jevtabhai Member of Managing Committee and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0019

Deodar Agriculture Produce Market Committee Act, 1963 — Section 11(4)
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High Courts13 Oct 2010

Somchand Mancharam Vs Khimchand Maganlal and Another

Gujarat High Court · (2011) 1 GLH 309 : (2011) 52 GLR 642

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12, 12(1), 12(2), 12(3)
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High Courts13 Oct 2010Dismissed

Commr. of C. Ex. and Customs Vs Hema Exports

Gujarat High Court · (2010) 259 ELT 646

Central Excise Rules, 2002 — Rule 25, 26Central Excises and Salt Act, 1944 — Section 11(A)(C), 35(G)
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High Courts13 Oct 2010Dismissed

Arvindbhai Dhanabhai Chaudhary the then Joint Manager Vs S. Vaidyanathan and Others

Gujarat High Court · (2011) 1 GLH 675

Industrial Disputes Act, 1947 — Section 33C(2)
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High Courts13 Oct 2010Dismissed

Ajwa Sub-Division Employees Coop Society and Others Vs Shantaben Kalyanbhai Thakore

Gujarat High Court · (2010) 10 GUJ CK 0108

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