High Courts07 Oct 2010
Hema Chemicals Industries Vs Ramkailas Saroj
Gujarat High Court · (2011) 1 LLJ 816
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33(2), 33(3)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 27 of 82
High Courts07 Oct 2010Dismissed
Commr. of Cus. (Preventive) Vs Ghaziabad Ship Breakers Ltd.
Gujarat High Court · (2010) 259 ELT 522 : (2013) 19 GSTR 115
Customs Act, 1962 — Section 128, 129(E), 130, 131, 27
High Courts07 Oct 2010
Central Bureau of Investigation Vs N.K. Amin and Others
Gujarat High Court · (2010) 3 GLH 727 : (2011) 52 GLR 1146 : (2011) 3 RCR(Criminal) 834 : (2011) 3 RCR(Criminal) 834
Constitution of India, 1950 — Article 14, 19, 20(3), 21, 226Criminal Law (Amendment) Act, 1952 — Section 8(1)Criminal Procedure Code, 1973 (CrPC) — Section 306, 337(3), 482
High Courts07 Oct 2010
In Re: Sterling Addlife India Ltd.
Gujarat High Court · (2011) 162 CompCas 183
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts06 Oct 2010
Sarva Vidyalaya Kelavani Mandal Vs State of Gujarat and Others
Gujarat High Court · (2010) 3 GLH 678
AICTE (Norms and Guidelines for Admission in Professional Colleges) Regulations, 1994 — Regulation 7
High Courts06 Oct 2010
Director Vs Ravjibhai Jesingbhai Gohil and Others
Gujarat High Court · (2010) 10 GUJ CK 0155
High Courts06 Oct 2010Allowed
Babubhai Nathumal Hemrajani Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 321, 323, 342, 383Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts06 Oct 2010
Bhurabhai Ranabhai Koli Vs The State of Gujarat and Another
Gujarat High Court · (2010) 10 GUJ CK 0111
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 161Penal Code, 1860 (IPC) — Section 302
High Courts06 Oct 2010Dismissed
Lalitaben Govindbhai Patel and Others Vs Gujarat State Financial Corporation and Others
Gujarat High Court · (2011) 1 GLH 176 : (2011) 52 GLR 109
Companies Act, 1956 — Section 441, 441(2), 529, 529A, 537Constitution of India, 1950 — Article 14Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts06 Oct 2010
Somnath Rajendranath Saipanth Vs The State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2)(B), 20(B), 22, 29, 8(C)
High Courts06 Oct 2010
Govindbhai Budhabhai Valand Vs Electortharm (India) Ltd.
Gujarat High Court · (2010) 10 GUJ CK 0095
High Courts06 Oct 2010
Bharat Vashrambhai Rabari and Another Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 304(2)
High Courts06 Oct 2010
Divisional Controller, G.S.R.T.C. Vs General Secretary, Kheda Vibhag S.T. Karmachari Mandal
Gujarat High Court · (2011) 2 LLJ 387
Constitution of India, 1950 — Article 227
High Courts06 Oct 2010Allowed
Savji Malde Gorad Vs Deputy Collector and Others
Gujarat High Court · (2010) 10 GUJ CK 0021
Constitution of India, 1950 — Article 226, 227
High Courts06 Oct 2010
Rameshbhai Ganeshbhai Chaudhari Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0018
Constitution of India, 1950 — Article 226Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 11(1), 2, 2(1)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 28
High Courts06 Oct 2010
Naginbhai Ambalalbhai Patel Vs Special Land Acquisition Officer and Others
Gujarat High Court · (2011) 52 GLR 295
Constitution of India, 1950 — Article 14, 16, 19, 226, 227Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 6Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 10(1), 10(2), 10(3), 10(4)
High Courts05 Oct 2010
Ramanbhai Khatribhai Vasava Vs The State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0116
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts05 Oct 2010
Surendraprasad @ Bhola Ramdutt Yadav and Others Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0114
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 395
High Courts05 Oct 2010
Shukkarbhai Kolubhai Dokiya Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0113
Penal Code, 1860 (IPC) — Section 307, 326, 506(2)
High Courts05 Oct 2010Dismissed
Pushpaben Punamchandra Mudhethya Vs State of Gujarat
Gujarat High Court · (2011) 1 GLH 223
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2, 7