COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 28 of 82

High Courts05 Oct 2010Allowed

Satishbhai Natubhai Patel Vs Punjabhai Chhaganbhai, Vahivatkarta and POA

Gujarat High Court · (2010) 3 GLH 788 : (2011) 52 GLR 364

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85, 85(1), 85ACivil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 15, 9

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High Courts05 Oct 2010

Chudasma Dhanlalsing Laldevsinh Vs State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 374(1)Penal Code, 1860 (IPC) — Section 376, 506(2)

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High Courts05 Oct 2010

Varshaben Vs Janakkumar Jayarambhai Mistri

Gujarat High Court · (2010) 10 GUJ CK 0064

Bombay High Court Hindu Marriage and Divorce Rules, 1955 — Rule 5Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136

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High Courts05 Oct 2010Dismissed

Jehangir Textile Mills Vs Sahebsingh Chotesingh and Another

Gujarat High Court · (2011) 128 FLR 180 : (2011) 2 LLJ 242 : (2011) LLR 265

Payment of Gratuity Act, 1972 — Section 4(6), 7

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High Courts04 Oct 2010Allowed

Maheshbhai Amratlal Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0160

Gujarat Municipalities Act, 1963 — Section 37, 37(1), 55, 56, 57

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High Courts04 Oct 2010Dismissed

Prajapati Dhulabhai Dhanabhai and Others Vs Chavada Amthuba and Others

Gujarat High Court · (2010) 10 GUJ CK 0156

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84C

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High Courts04 Oct 2010

Khodaji Jesangji Thakore Vs Kantibhai Bhailabhai and Another

Gujarat High Court · (2010) 10 GUJ CK 0152

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 32O, 70

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High Courts04 Oct 2010

Vipul B. Shah and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0151

Constitution of India, 1950 — Article 226, 227

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High Courts04 Oct 2010Dismissed

S.T. Sutaria Vs State of Gujarat and Another

Gujarat High Court · (2010) 10 GUJ CK 0150

Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10(3), 11, 6, 6(1), 6(2)

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High Courts04 Oct 2010

Hindusthan Chemicals Company Vs Presiding Officer and Another

Gujarat High Court · (2010) 10 GUJ CK 0149

Industrial Disputes Act, 1947 — Section 33(C)(2)

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High Courts04 Oct 2010

Varsangji Vihaji Thakor and Another Vs The State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0144

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 363, 366

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High Courts04 Oct 2010

Municipal Corporation of The City of Ahmedabad Vs New India Assurance Co. Ltd.

Gujarat High Court · (2010) 10 GUJ CK 0141

Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411

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High Courts04 Oct 2010

Balwantbhai Dharamshibhai Varia and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 10 GUJ CK 0117

Bombay Land Revenue Code, 1879 — Section 211, 65, 65(1), 66Gujarat Town Planning and Urban Development (Amendment) Act, 1999 — Section 21Gujarat Town Planning and Urban Development Act, 1976 — Section 117, 117A, 13, 26, 27

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High Courts04 Oct 2010Dismissed

Rajula Nagarpalika Vs Pankajkumar Prataprai Chauhan and Another

Gujarat High Court · (2009) 122 FLR 572

Industrial Disputes Act, 1947 — Section 33A

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High Courts04 Oct 2010Allowed

Devendra G. Pasale Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2010) 236 CTR 227 : (2011) 3 GLH 609 : (2011) 335 ITR 263 : (2011) 333 ITR 263

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24

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High Courts04 Oct 2010Dismissed

Rajula Nagarpalika Vs Babubhai Kanjibhai Dabhi and Another

Gujarat High Court · (2010) 10 GUJ CK 0033

Industrial Disputes Act, 1947 — Section 33A

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High Courts04 Oct 2010

Sureshbhai Kanubhai Damor Vs State of Gujarat

Gujarat High Court · (2010) 10 GUJ CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 212, 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 11, 12, 3(1)

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High Courts01 Oct 2010

Nathabhai Lallubhai Thakore Vs Chanchalben and Others

Gujarat High Court · (2010) 10 GUJ CK 0159

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High Courts01 Oct 2010

State of Gujarat and Another Vs Govindbhai Hirjibhai Chaudhary

Gujarat High Court · (2010) 10 GUJ CK 0158

Bombay Land Revenue Code, 1879 — Section 40, 60, 62Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Gujarat Land Revenue Rules, 1972 — Rule 37, 42

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High Courts01 Oct 2010

State of Gujarat and Another Vs Ratanbhai Khengarbhai Gadhavi

Gujarat High Court · (2010) 10 GUJ CK 0157

Bombay Land Revenue Code, 1879 — Section 40, 60, 62Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Gujarat Land Revenue Rules, 1972 — Rule 37, 42

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