High Courts30 Sept 2010
Bhavnagar Municipal Corporation Vs Munindar Shantilal Dave and Others
Gujarat High Court · (2010) 09 GUJ CK 0057
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 30 of 82
High Courts30 Sept 2010
Oriental Insurance Co. Ltd. Vs Suratiben Shanabhai Harijan and Others
Gujarat High Court · (2010) 09 GUJ CK 0025
High Courts29 Sept 2010
Allarakhi and Others Vs Mahebubmiyan Hamidmiya Shaikh and Another
Gujarat High Court · (2011) 52 GLR 358 : (2011) 2 RCR(Civil) 496
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Sept 2010Allowed
Amar Food Products Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 09 GUJ CK 0107
High Courts29 Sept 2010
Union Bank of India Vs O.L. of Gujarat Perstorp Electronics Ltd. (in Liquidation) and Others
Gujarat High Court · (2010) 09 GUJ CK 0106
Companies Act, 1956 — Section 529(A)Transfer of Property Act, 1882 — Section 48
High Courts29 Sept 2010
Laljibhai Dhulaji Thakore Vs State of Gujarat
Gujarat High Court · (2010) 09 GUJ CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320, 374(2)Penal Code, 1860 (IPC) — Section 338, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts29 Sept 2010
Jawed Zakaria - thro'' P.O.A. Rafik Majid Mithawala and Another Vs Chaka Parbat
Gujarat High Court · (2010) 09 GUJ CK 0068
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 2010
Mahesh Fatehlal Duggar and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 1 DMC 204
Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 294, 323, 498A, 506(1)
High Courts29 Sept 2010
G.S.R.T. Corpn. Vs Kadarbhai H. Lagania C/ H.K. Rathod
Gujarat High Court · (2010) 09 GUJ CK 0010
Industrial Disputes Act, 1947 — Section 11A
High Courts29 Sept 2010Dismissed
Abdul Karim Gulam Rasul Vs Mahebubmiyan Hamidmiya Shaikh and Another
Gujarat High Court · (2010) 09 GUJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 100, 147, 148, 149, 150
High Courts29 Sept 2010
Abates as per Exhibit. 50 and Others Vs Shrirang Gulabrav Ghumar and Others
Gujarat High Court · (2010) 09 GUJ CK 0002
Motor Vehicles (Amendment) Act, 1994 — Section 173
High Courts28 Sept 2010
Gujarat Electricity Corp. Ltd. and Another Vs Madhavsinh Nagjibhai Solanki
Gujarat High Court · (2010) 09 GUJ CK 0181
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts28 Sept 2010
Builders and Associates Vs Union of India (UOI)
Gujarat High Court · (2010) 09 GUJ CK 0180
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 137, 19
High Courts28 Sept 2010Dismissed
Gujarat State Financial Corp. Vs Gujarat Industrial Cooperative Bank Ltd. and Others
Gujarat High Court · (2010) 09 GUJ CK 0177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Companies Act, 1956 — Section 125
High Courts28 Sept 2010Dismissed
Union of India and Others Vs Dakshaba Dilipsinh Zala and Others
Gujarat High Court · (2011) 1 GLH 639
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 140, 141, 146, 147, 166
High Courts28 Sept 2010Dismissed
G.D. Education Primary School Vs Controlling Authority Under Payment of Gratuity Act and Others
Gujarat High Court · (2010) 09 GUJ CK 0105
Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 2010Allowed
C.G. Glass Ltd. Reconstituted and Named as Phillips (India) Ltd. Vs Prinit Jayantibhai Patel
Gujarat High Court · (2010) 09 GUJ CK 0104
Constitution of India, 1950 — Article 227
High Courts28 Sept 2010
Hafeez Rizwan Mahamood Vs State of Gujarat and Others
Gujarat High Court · (2010) 09 GUJ CK 0072
Pharmacy Act, 1948 — Section 1, 10, 12, 12, 12(1)
High Courts28 Sept 2010Dismissed
Vidhya Vihar Cooperative Housing Society Limited Vs Pratibhaben Prakashlal Shah and Others
Gujarat High Court · (2010) 09 GUJ CK 0070
High Courts28 Sept 2010
Junagadh Agricultural University Vs Damodar Dhayabhai Hirpara
Gujarat High Court · (2010) 09 GUJ CK 0065
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F