High Courts22 Oct 2010Allowed
Laxmiben Rathod Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0106
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 23 of 82
High Courts22 Oct 2010Allowed
Bhupendra@ Kalu Prabhubhai Patel (at Present in Jail) Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0039
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts22 Oct 2010Dismissed
Hussain Ali Ahmed Ali Vora Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 41(D)Penal Code, 1860 (IPC) — Section 114, 377, 392, 506(2)
High Courts21 Oct 2010Dismissed
Commissioner of Income Tax Vs Niraj Amidhar Surti
Gujarat High Court · (2011) 238 CTR 294
Income Tax Act, 1961 — Section 143(3), 260A, 54EC
High Courts20 Oct 2010Dismissed
Commissioner-Central Excise Customs and Service Tax - Daman Vs Prima Health Care Products and Others
Gujarat High Court · (2011) 1 GLH 658
Central Excise Rules, 1944 — Rule 57A, 57ABCentral Excises and Salt Act, 1944 — Section 2, 35GCENVAT (Credit) Rules, 2004 — Rule 2, 3, 3(1)
High Courts19 Oct 2010
Jayeshbhai Kanjibhai Kalathiya Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLR 935
Constitution of India, 1950 — Article 19, 19(1), 246, 301, 302Gujarat Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2005 — Rule 3, 9Gujarat Minor Mineral Concession Rules, 2010 — Rule 71
High Courts19 Oct 2010Allowed
Desai Brothersand and Associates Vs Income Tax Officer
Gujarat High Court · (2011) 1 GLH 579
Income Tax Act, 1961 — Section 132(4), 143(3), 147, 148, 148(2)
High Courts19 Oct 2010Allowed
Garden Silk Mills Ltd. Vs Joint Commissioner of Income Tax
Gujarat High Court · (2011) 237 CTR 40
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 2(47), 263
High Courts19 Oct 2010
Dipak Subhashchandra Mehta Vs Central Bureau of Investigation-Banking and Security Fraud and Another
Gujarat High Court · (2011) 52 GLR 324 : (2011) 8 RCR(Criminal) 2977
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts18 Oct 2010Allowed
Gujarat Power Corporation Ltd. Vs Joint Commissioner of Income Tax
Gujarat High Court · (2011) 238 CTR 91 : (2011) 202 TAXMAN 303
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 143(1), 143(2), 143(3), 147
High Courts18 Oct 2010Allowed
Laxmiben Thakor Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0147
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Gurpreetsingh @ Twinkle Gurmelsingh Gotra (Sardar) Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0140
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Dismissed
Dharmesh Chandulal Purohit Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0139
Bombay Land Revenue Code, 1879 — Section 61Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 6(1)
High Courts18 Oct 2010Dismissed
Dipenbhai Rameshbhai Patel, President, Nana Gujariya Group Vs District Collector and Others
Gujarat High Court · (2010) 10 GUJ CK 0138
Bombay Land Revenue Code, 1879 — Section 79ALand Acquisition Act, 1894 — Section 4(1)
High Courts18 Oct 2010
Bombay Mercantile Company Op. Bank Ltd. Vs Bharatkumar Nyalchand Shah Partners Western Enterprise and Others
Gujarat High Court · (2010) 10 GUJ CK 0137
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 14(3), 17
High Courts18 Oct 2010
M.R. Luhar Vs State of Gujarat and Another
Gujarat High Court · (2010) 10 GUJ CK 0135
High Courts18 Oct 2010
Hirabhai Mandanbhai Bhandari and Others Vs National Insurance Company Ltd. and Another
Gujarat High Court · (2010) 10 GUJ CK 0131
High Courts18 Oct 2010Allowed
Prakash Raysinh Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0130
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Mahes Vimal Yadav Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0129
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts18 Oct 2010Allowed
Bhartiben Shaileshbhai Chunara Vs Commissioner of Police and Others
Gujarat High Court · (2010) 10 GUJ CK 0128
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)