COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 19 of 82

High Courts18 Nov 2010

Indian Petrochemicals Corp. Ltd. and Another Vs Assistant Controller of Legal Metrology and Others

Gujarat High Court · (2010) 11 GUJ CK 0055

Gujarat Standards of Weights and Measures (Enforcement) Rules, 1990 — Rule 14Legal Metrology Act, 2009 — Section 24(1)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 24, 24(1), 47

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High Courts18 Nov 2010Dismissed

Dy. Director of Agriculture (Eng.2) Vs Ranchhodbhai Revlabhai Patel and Others

Gujarat High Court · (2010) 11 GUJ CK 0039

Motor Vehicles Act, 1988 — Section 110

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High Courts18 Nov 2010Dismissed

Naranbhai Umabhai Mali and Another Vs Bhikabhai Ratnaabhai Patel and Another

Gujarat High Court · (2010) 11 GUJ CK 0038

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High Courts18 Nov 2010Dismissed

Hasmukhbhai Mavjibhai Vaniya Vs State of Gujarat and Others

Gujarat High Court · (2010) 11 GUJ CK 0009

Gujarat Municipalities Act, 1963 — Section 275(4)

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High Courts18 Nov 2010Dismissed

Rahul Shaw - Head of Sales-Sports Zee Entertainment Ltd. Vs State of Gujarat and Another

Gujarat High Court · (2010) 11 GUJ CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 498(A)

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High Courts18 Nov 2010Allowed

Kapildev Balusa Verma Vs State of Gujarat and Others

Gujarat High Court · (2010) 11 GUJ CK 0004

Constitution of India, 1950 — Article 226

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High Courts18 Nov 2010Allowed

Arefabanu Mohammad Sulemankhan Pathan Vs Plastokem Industries Limited and Another

Gujarat High Court · (2010) 11 GUJ CK 0003

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A

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High Courts16 Nov 2010Allowed

State of Gujarat and Others Vs Narendrabhai Jethabhai Solanki C/o Manjulaben Kanti Harijan and Another

Gujarat High Court · (2011) 3 LLJ 345

Constitution of India, 1950 — Article 43

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High Courts16 Nov 2010Dismissed

Amarben Parshottambhai Rathod Vs State of Gujarat and Others

Gujarat High Court · (2010) 11 GUJ CK 0048

Constitution of India, 1950 — Article 226

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High Courts16 Nov 2010Allowed

Acharyashri Narendraprasadji Maharaj Anandprasadji Vs Makniben Padhiyar and Others

Gujarat High Court · (2010) 11 GUJ CK 0047

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High Courts16 Nov 2010Dismissed

Rajeshwariben and Others Vs Ramjilal Prabhatlal Gujjar and Others

Gujarat High Court · (2010) 11 GUJ CK 0044

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High Courts16 Nov 2010Allowed

Nalinkumar R Patel Vs Taluka Development Officer and Others

Gujarat High Court · (2010) 11 GUJ CK 0032

Bombay Land Revenue Code, 1879 — Section 211, 59, 65, 66Gujarat Panchayats Act, 1961 — Section 123, 157, 167Land Revenue Rules, 1921 — Rule 81

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High Courts16 Nov 2010Dismissed

Hasumatiben Dhanjibhai Shrimali Vs State of Gujarat and Others

Gujarat High Court · (2010) 11 GUJ CK 0006

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High Courts15 Nov 2010Dismissed

Natvargiri Shivgiri Goswami Vs Union of India (UOI) and Others

Gujarat High Court · (2011) 129 FLR 974

Constitution of India, 1950 — Article 226

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High Courts15 Nov 2010Allowed

Farukh Gafar Memon and Others Vs Jayantibhai Chimanbhai Patel and Another

Gujarat High Court · (2010) 11 GUJ CK 0078

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High Courts15 Nov 2010Dismissed

Vicas Tractors and Another Vs G.S.R.T.C and Another

Gujarat High Court · (2010) 11 GUJ CK 0051

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High Courts15 Nov 2010Dismissed

Gujarat Co-Operative Oil Seedsgrowers Federation Ltd. Vs Manibhai Chhaganbhai Patel and Others

Gujarat High Court · (2010) 11 GUJ CK 0050

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63

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High Courts15 Nov 2010Allowed

AMTS Vs Atul Chimanlal Shah

Gujarat High Court · (2011) 128 FLR 830 : (2011) LLR 254

Constitution of India, 1950 — Article 226, 227, 311, 38, 39Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 25G, 25H

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High Courts15 Nov 2010Allowed

Netharsh Base Company and Others Vs (The) State of Gujarat and Another

Gujarat High Court · (2011) 1 GLH 651

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13, 13(1), 13(2B), 13(3), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 32, 49(17)

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High Courts15 Nov 2010Allowed

Ravjiji Khodaji Vs State of Gujarat and Others

Gujarat High Court · (2011) 1 GLH 238

Land Acquisition Act, 1894 — Section 11, 18, 28(A), 4, 6

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