High Courts29 Oct 2010Allowed
Rahim Babubhai Mansuri Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0163
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 20 of 82
High Courts29 Oct 2010
Amitbhai Anilchandra Shah Vs Central Bureau of Investigation and Another
Gujarat High Court · (2011) 52 GLR 194
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161, 164, 164, 439Penal Code, 1860 (IPC) — Section 120(B), 120B, 201, 201, 302
High Courts29 Oct 2010
Kolli Madhav Sai Ram Reddy Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 1 GLH 460 : (2011) 52 GLR 481
Constitution of India, 1950 — Article 14, 21, 226, 311(2)
High Courts28 Oct 2010
Pradeep Sharma Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 429, 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 200, 203, 216, 217Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 7
High Courts28 Oct 2010Dismissed
Rajkumar Sangaiah Pandiyan Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0167
Constitution of India, 1950 — Article 14, 19, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 305, 306, 395, 482Easements Act, 1882 — Section 60
High Courts28 Oct 2010Dismissed
Patel Traders Vs Bharat Sanchar Nigam Ltd. and Others
Gujarat High Court · (2010) 10 GUJ CK 0166
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts28 Oct 2010
Gujarat State Road Transport Corporation Vs Chandrakant Jerambhai Mer
Gujarat High Court · (2010) 10 GUJ CK 0165
Constitution of India, 1950 — Article 227
High Courts28 Oct 2010
Chavda Jetunben Jamsherkhan Vs Dy. Collector and Others
Gujarat High Court · (2010) 10 GUJ CK 0164
High Courts28 Oct 2010Allowed
Om Sainath Carting Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 BC 290
Constitution of India, 1950 — Article 226
High Courts28 Oct 2010Allowed
Bhanvarlal Mogchand Jain Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0161
High Courts28 Oct 2010
Divisional Controller, Gujarat State Road Transport Corp. Vs Rupsinh G. Parmar
Gujarat High Court · (2010) 10 GUJ CK 0084
Constitution of India, 1950 — Article 227
High Courts28 Oct 2010
Gammon India Ltd. Vs Sheth Estate Developers Pvt. Ltd. and Others
Gujarat High Court · (2011) 52 GLR 562
Arbitration Act, 1940 — Section 20, 33, 8Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 2010
Gujarat State Road Transport Corporation Vs Rugnathbhai Mepabhai Kaleriya
Gujarat High Court · (2010) 10 GUJ CK 0054
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11(A)
High Courts28 Oct 2010
Dhanabhai Puniyabhai Mohaniya Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 162, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 114, 302
High Courts28 Oct 2010Dismissed
Keshavlal Amthalal Patel Vs State of Gujarat and Another
Gujarat High Court · (2010) 10 GUJ CK 0040
Banking Regulation Act, 1949 — Section 35ACriminal Procedure Code, 1973 (CrPC) — Section 245(2)Penal Code, 1860 (IPC) — Section 114, 120B, 406, 409, 420
High Courts28 Oct 2010
Jaiminiben Hirenbhai Vyas and Another Vs Hirenbhai Rameshchandra Vyas and Another
Gujarat High Court · (2010) 10 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts28 Oct 2010Dismissed
Rekhaben Rameshkumar Raval Vs Chogalal Lachchiram Raval and Others
Gujarat High Court · (2010) 10 GUJ CK 0025
Penal Code, 1860 (IPC) — Section 114, 323, 498A, 504, 506(1)
High Courts28 Oct 2010
Labhubhai Valjibhai Gajera Vs Secretary (Appeals), Revenue Deptt. and Others
Gujarat High Court · (2011) 1 GLH 432 : (2011) 52 GLR 279
Bombay Land Revenue Code, 1879 — Section 135D, 211Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 34, 6(2), 8Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
High Courts27 Oct 2010
Ajaykumar Sachidanand Mishra Vs State of Gujarat
Gujarat High Court · (2010) 10 GUJ CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 114, 406, 420, 465, 466
High Courts27 Oct 2010Allowed
Kasambhai Mohmad Roshan Ansari Vs State of Gujarat and Others
Gujarat High Court · (2010) 10 GUJ CK 0176
Bombay Animal Preservation Act, 1954 — Section 10, 5, 6, 7, 8Bombay Municipal Corporation Act, 1888 — Section 335, 336Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2