High Courts23 Nov 2010Dismissed
Pavan Kumar Sharma Vs State of Gujarat and Others
Gujarat High Court · (2011) 1 DMC 124
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 18 of 82
High Courts23 Nov 2010Dismissed
Life Insurance Corporation of India Vs Hansaben Chandrakant Sheth and Another
Gujarat High Court · AIR 2011 Guj 25 : (2011) 1 GLR 735
Life Insurance Corporation Act, 1956 — Section 45
High Courts22 Nov 2010Allowed
Superintending Engineer and Another Vs Secretary
Gujarat High Court · (2011) 128 FLR 834 : (2011) LLR 422
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 2010
Bily Chemicals Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 11 GUJ CK 0054
Central Excise Rules, 1944 — Rule 102
High Courts22 Nov 2010
Vitthalbhai M. Patel and Others Vs Deputy Collector and Another
Gujarat High Court · (2011) 52 GLR 610
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 34, 9(1), 9(3)Limitation Act, 1963 — Article 113, 14
High Courts22 Nov 2010Allowed
Pratik @ Pintuji Jayantiji Thakore Vs State of Gujarat
Gujarat High Court · (2010) 11 GUJ CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3), 374Penal Code, 1860 (IPC) — Section 114, 341, 363, 366, 376
High Courts19 Nov 2010Allowed
Ahmedabad Municipal Transport Service Vs Kantilal S. Vaghela
Gujarat High Court · (2010) 11 GUJ CK 0057
Constitution of India, 1950 — Article 226, 227
High Courts19 Nov 2010Dismissed
United India Insurance Co. Ltd. Vs Manjulaben and Others
Gujarat High Court · (2010) 11 GUJ CK 0053
Motor Vehicles Act, 1988 — Section 95(1), 95(2)
High Courts19 Nov 2010Dismissed
Lalitaben Vs Chhotalal C. Rasaniya and Others
Gujarat High Court · (2010) 11 GUJ CK 0040
High Courts19 Nov 2010
Manubhai Jerambhai Dalwadi Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2010) 11 GUJ CK 0031
High Courts19 Nov 2010
Alpesh Kumar Navinchand Jaiswal Vs Regional Transport Officer and Others
Gujarat High Court · (2010) 11 GUJ CK 0030
High Courts19 Nov 2010Dismissed
Gujarat State Co-operative Marketing Federation Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2010) 11 GUJ CK 0029
Finance Act, 1993 — Section 143(1A), 154, 80P, 80P(2)
High Courts19 Nov 2010Dismissed
Hasmukhbhai Maganbhai Harijan Vs Commissioner V.M.C.
Gujarat High Court · (2010) 11 GUJ CK 0010
Constitution of India, 1950 — Article 227
High Courts19 Nov 2010Dismissed
Jashwantbhai Mervanbhai Kukana Vs State of Gujarat
Gujarat High Court · (2010) 11 GUJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts18 Nov 2010Dismissed
Pitambarbhai Haribhai Parmar and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0084
High Courts18 Nov 2010Dismissed
Pankaj Kumar Maneklal Jadav Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0083
Constitution of India, 1950 — Article 226
High Courts18 Nov 2010Dismissed
Ashok Shivlal Vaishya Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0082
Constitution of India, 1950 — Article 226
High Courts18 Nov 2010Allowed
Bhuraji Bheraji Marwadi Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0081
Constitution of India, 1950 — Article 226
High Courts18 Nov 2010Allowed
Kaumudiben Harshadbhai Joshi and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 2 GLH 669
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 114, 34, 403, 406, 420
High Courts18 Nov 2010Dismissed
Tejas Madhusudan Kothari Vs Ashwinbhai Krushndas Shah and Others
Gujarat High Court · (2010) 11 GUJ CK 0056
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 97