High Courts29 Nov 2010Dismissed
Ashokbhai Rameshchandra Bajrangwala Vs Alli Moosa Rajah and Others
Gujarat High Court · (2010) 11 GUJ CK 0012
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 16 of 82
High Courts26 Nov 2010
Rajendra Vasantlal Shah Vs Central Information Commissioner and Others
Gujarat High Court · AIR 2011 Guj 70 : (2011) 1 GLH 596
Constitution of India, 1950 — Article 19Right to Information Act, 2005 — Section 11, 11(1), 11(4), 19, 2
High Courts26 Nov 2010Dismissed
Dahyabhai Zinabhai Maisuriya Vs Hasmukhben
Gujarat High Court · (2010) 11 GUJ CK 0087
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Nov 2010Dismissed
Premiben Durlabhbhai Patel Vs Sumanbhai Premabhai Patel (Dhodia)
Gujarat High Court · (2010) 11 GUJ CK 0086
Bombay Land Revenue Code, 1879 — Section 73A, 73AA , 73ACBombay Tenancy and Agricultural Lands Act, 1948 — Section 43 , 43(1A)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 100
High Courts26 Nov 2010Dismissed
State of Gujarat Vs Parsottamdas Madandas Adara and Another
Gujarat High Court · (2010) 11 GUJ CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts26 Nov 2010Dismissed
State of Gujarat Vs Sureshbhai S. Patel
Gujarat High Court · (2010) 11 GUJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts26 Nov 2010Dismissed
Jayantibhai Nanjibhai and Another Vs Manager and Others
Gujarat High Court · (2010) 11 GUJ CK 0075
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100
High Courts26 Nov 2010Dismissed
Mariambibi Vs Sabirbhai Musaji Chhipa
Gujarat High Court · (2010) 11 GUJ CK 0074
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 13(1), 13(2), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Nov 2010Dismissed
Laxmiba Batukbha Rana and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 11 GUJ CK 0037
Hindu Succession Act, 1956 — Section 6(3C)Registration Act, 1908 — Section 17(1)
High Courts26 Nov 2010
Maheshbhai P. Prajapati Vs P.M. Patel
Gujarat High Court · (2010) 11 GUJ CK 0036
High Courts26 Nov 2010Dismissed
State of Gujarat Vs Jayantilal A. Modi
Gujarat High Court · (2010) 11 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 3, 4
High Courts26 Nov 2010Dismissed
Yogeshkumar Champaklal Shah Vs State of Gujarat and Another
Gujarat High Court · (2010) 11 GUJ CK 0034
Prevention of Food Adulteration Act, 1954 — Section 14
High Courts26 Nov 2010Dismissed
Hajibegam Abdulla Uraiji, Thro'' her Power of Attorney Holder Vs State of Gujarat and Another
Gujarat High Court · (2010) 11 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Nov 2010Dismissed
State of Gujarat Vs Bashir Ahmad Miya Ahmad
Gujarat High Court · (2010) 11 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts26 Nov 2010Dismissed
Panchal Champaben Govindbhai Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0013
Constitution of India, 1950 — Article 226
High Courts25 Nov 2010Allowed
Commissioner Vs Target Polymers Pvt. Ltd.
Gujarat High Court · (2011) 22 STR 267 : (2011) 33 STT 359
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 73, 76, 77, 78, 79
High Courts25 Nov 2010Dismissed
Commissioner of Central Excise Vs Steel Cast Ltd.
Gujarat High Court · (2011) 21 STR 500 : (2011) 39 VST 200
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 69, 75, 75A, 76, 77
High Courts25 Nov 2010Allowed
Bablu @ Kachindo Bharatbhai Gupta Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0089
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(2)
High Courts25 Nov 2010Allowed
Sathvara Kantibhai Hagovanbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0080
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Nov 2010Allowed
Bhavanbhai Bababhai Thakor Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0079
Constitution of India, 1950 — Article 226