High Courts02 Dec 2010Dismissed
Ashakumari Babulal Heir of Babulal Bhavarlal Vs Life Insurance Corporation of India
Gujarat High Court · (2010) 12 GUJ CK 0196
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 14 of 82
High Courts02 Dec 2010
New India Assurance Co. Ltd. Vs Shantaben Kantibhai Jodhani and Others
Gujarat High Court · (2010) 12 GUJ CK 0160
Motor Vehicles Act, 1988 — Section 140, 160, 163(A), 166
High Courts02 Dec 2010Allowed
Arvindbhai Manibhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0132
Constitution of India, 1950 — Article 226
High Courts02 Dec 2010
Kumudiniben Ramanlal Darji Vs Dist. Primary Edu. Officer
Gujarat High Court · (2010) 12 GUJ CK 0131
Constitution of India, 1950 — Article 226
High Courts02 Dec 2010Allowed
Vikramsinh Chandrasinh Gohil Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0130
Constitution of India, 1950 — Article 226
High Courts02 Dec 2010Dismissed
Umesh Kumar Ice Factory Vs Paschim Gujarat Vij Co. Ltd.
Gujarat High Court · (2010) 12 GUJ CK 0129
High Courts02 Dec 2010Allowed
Koli Jethaji Vahaji and Another Vs koli Darghaji Popatji and Others
Gujarat High Court · (2010) 12 GUJ CK 0128
Civil Procedure Code, 1908 (CPC) — Section 115Mamlatdars Court Act, 1906 — Section 2
High Courts02 Dec 2010
Rajubhai Laxmanbhai Vasava Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 299, 302, 304, 323, 504
High Courts02 Dec 2010
Gurumukh Singh Bagga and Co. Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (2010) 12 GUJ CK 0126
High Courts02 Dec 2010Dismissed
Dhirubhai Chhanbhai and Others Vs Laxmanbhai Dharambhai and Others
Gujarat High Court · (2010) 12 GUJ CK 0125
High Courts02 Dec 2010Dismissed
Hitesh Kumar Prabhudas Patel Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0124
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226, 227Gujarat Police Manual, 1975 — Rule 41, 42(1)
High Courts02 Dec 2010
Kunvarben Lakhman Manji Shiyani and Another Vs Valbai Premji Harji Ashani
Gujarat High Court · (2010) 12 GUJ CK 0094
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts02 Dec 2010Allowed
Rameshchandra Bhogilal Patel Vs State of Gujarat and Another
Gujarat High Court · (2011) CriLJ 1395
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 120, 120B, 34, 415, 420Prevention of Corruption Act, 1988 — Section 5, 5(2)
High Courts01 Dec 2010Dismissed
Sandhi Abu Ahmad Vs Pyarali Jesa (Decd.) through his heirs Dolatbanu and Others
Gujarat High Court · (2011) 2 GLH 95 : (2011) 52 GLR 809
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13, 13(1), 29(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 59
High Courts01 Dec 2010Dismissed
State of Gujarat Vs Ashwinbhai Hiralall Parikh and Others
Gujarat High Court · (2010) 12 GUJ CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 34, 409, 411, 420, 467
High Courts01 Dec 2010Dismissed
The State of Gujarat Vs Maganbhai Ramjibhai Patel and Others
Gujarat High Court · (2010) 12 GUJ CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471
High Courts01 Dec 2010Dismissed
State of Gujarat Vs Vendor Shri Kirtibhai and Another
Gujarat High Court · (2010) 12 GUJ CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 7(1)
High Courts01 Dec 2010Dismissed
State of Gujarat Vs Salim Urfe Toto Shakilbhai Ansari and Others
Gujarat High Court · (2010) 12 GUJ CK 0227
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts01 Dec 2010Dismissed
Commissioner of C. Ex. and Customs Vs Narendra Impex
Gujarat High Court · (2011) 265 ELT 332
Central Excise Rules, 1944 — Rule 57(1), 57A, 57AB, 57AHCentral Excises and Salt Act, 1944 — Section 11A(1), 35(G)CENVAT (Credit) Rules, 2002 — Rule 12, 3
High Courts01 Dec 2010Dismissed
C.C.E. and C., Surat-I Vs Chandrakanta Dyeing and Printing Mills
Gujarat High Court · (2011) 263 ELT 331
Central Excises and Salt Act, 1944 — Section 11AC, 35GCENVAT (Credit) Rules, 2002 — Rule 3(1)CENVAT (Credit) Rules, 2004 — Rule 15(2)