High Courts08 Dec 2010Dismissed
Devendra @ Devo Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0066
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 114, 363, 366
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 12 of 82
High Courts08 Dec 2010Allowed
Patel Ramabhai Visabhai Vs Khodabhai Khushalbhai Patel
Gujarat High Court · (2010) 12 GUJ CK 0044
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227
High Courts08 Dec 2010Dismissed
Shakti Plastics Vs Madhya Gujarat Vij Co. Ltd.
Gujarat High Court · (2010) 12 GUJ CK 0043
High Courts08 Dec 2010Dismissed
Guj. State Road Transport Corpn. Vs Chandrashekhar Ramchandra Dwivedi and Others
Gujarat High Court · (2010) 12 GUJ CK 0026
High Courts07 Dec 2010Allowed
DGP Windsor India Limited Since Renamed as Windsor Vs Kwil Kamdar Association and Another
Gujarat High Court · (2011) 2 GLH 62 : (2011) 1 GLR 769 : (2011) 3 LLJ 752
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 62Industrial Disputes Act, 1947 — Section 10A, 12, 15, 17, 18
High Courts06 Dec 2010Allowed
Ranguben Chhaganlal Patel and Others Vs Chandubhai Rambhai Patel and Others
Gujarat High Court · (2010) 12 GUJ CK 0235
High Courts06 Dec 2010Dismissed
Ramanbhai Vanmalibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0234
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6, 6(2), 6(3B), 6(3C), 6(3D)
High Courts06 Dec 2010
Kaneria Buildcon Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0233
High Courts06 Dec 2010
Laljibhai Becharbhai Patel Vs S.M. Makwana and Others
Gujarat High Court · (2010) 12 GUJ CK 0211
High Courts06 Dec 2010
Hemendra U. Mehta Vs Uttar Gujarat Vij Company Limited and Another
Gujarat High Court · (2010) 12 GUJ CK 0194
High Courts06 Dec 2010Allowed
Supack Industries Pvt. Ltd. Vs Jay Mahakali Engineering Works
Gujarat High Court · (2010) 12 GUJ CK 0161
High Courts03 Dec 2010
Vinod G. Agrawal One of The Directors of Vs Ashish Dave - Proprietor of Satyam Marketing
Gujarat High Court · (2010) 12 GUJ CK 0210
Constitution of India, 1950 — Article 226
High Courts03 Dec 2010Allowed
Dhirubhai Trikambhai Bhalu and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0209
Constitution of India, 1950 — Article 227
High Courts03 Dec 2010
Rupaben Sanjay Punjwani Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0207
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 301, 302
High Courts03 Dec 2010Allowed
Tejiben Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0206
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 363, 366
High Courts03 Dec 2010Dismissed
Rewaben Vs Balubhai Gemabhai and Another
Gujarat High Court · (2010) 12 GUJ CK 0195
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 85Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Dec 2010
Nathalal Laxmanbhai Sagathia Vs Udhyogbharti Khadi Gramodhyog Sanstha
Gujarat High Court · (2010) 12 GUJ CK 0164
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Dec 2010Dismissed
Ahmedabad Roadways (Pvt.) Ltd. and Others Vs Samir Rajnikant and Others
Gujarat High Court · (2011) 52 GLR 615
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 15(1), 28, 29(2)Transfer of Property Act, 1882 — Section 108
High Courts03 Dec 2010Allowed
General Manager Vs Speical Land Acquisition Officer and Another
Gujarat High Court · (2010) 12 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 35, 35(3), 54Limitation Act, 1963 — Article 137
High Courts03 Dec 2010Dismissed
State of Gujarat Vs Kiritbhai Parshotthambhai Dabhi and Others
Gujarat High Court · (2010) 12 GUJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378Penal Code, 1860 (IPC) — Section 143, 323, 341, 427, 504