High Courts03 Dec 2010Dismissed
Pitamberbhai Mangaldas Parmar Vs Ahmedabad Municipal Corpn.
Gujarat High Court · (2010) 12 GUJ CK 0073
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 13 of 82
High Courts03 Dec 2010
Gujarat State Forest Devlopment Corp. Ltd. Vs Naginbhai Chandubhai Patel
Gujarat High Court · (2010) 12 GUJ CK 0042
Constitution of India, 1950 — Article 226
High Courts03 Dec 2010Dismissed
Harilal Nanalal Upadhyay Vs State of Gujarat
Gujarat High Court · (2011) 2 GLH 635 : (2011) 8 RCR(Criminal) 1716
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 14, 20
High Courts03 Dec 2010Dismissed
Kanabhai Vishrambhai Gadhvi Vs Jenabai Ali Bhukea and Others
Gujarat High Court · (2010) 12 GUJ CK 0040
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts03 Dec 2010Dismissed
Ramvijay Flour Factory Vs Stalsaji Venaji
Gujarat High Court · (2010) 12 GUJ CK 0039
High Courts03 Dec 2010
Shri Vinod B. Mistry and Another Vs The State of Gujarat and Another
Gujarat High Court · (2010) 12 GUJ CK 0038
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Dec 2010Dismissed
Iliasbhai Ismailbhai Salat Vs Kamrun Nisa Riaz Mohmmad and Others
Gujarat High Court · (2010) 12 GUJ CK 0017
High Courts02 Dec 2010Dismissed
Dinesh Babulal Thakkar Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 1364 : (2011) 3 GLR 2291 : (2012) 1 RCR(Criminal) 236
Bombay Prevention of Gambling Act, 1887 — Section 4, 5Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 116(3), 154, 155, 156, 157
High Courts02 Dec 2010Allowed
Jenuben Alarakha Sheikh and 3Ors. Vs Garasiya Bhagvat Singh Jilubha and 2Ors.
Gujarat High Court · (2010) 12 GUJ CK 0276
High Courts02 Dec 2010Dismissed
Ishwarbhai Nagjibhai Kalasava Vs Vejpur Group Gram Panchayat and Others
Gujarat High Court · (2010) 12 GUJ CK 0275
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Dec 2010
New India Assurance Co. Limited Vs Ranmalbhai Kacharabhai Modhvadiya and Others
Gujarat High Court · (2010) 12 GUJ CK 0274
High Courts02 Dec 2010
New India Assurance Co. Limited Vs Buriben and Others
Gujarat High Court · (2010) 12 GUJ CK 0273
High Courts02 Dec 2010
Narendra Chakubhai Vekaria Vs Ajay kumar Valji bhai Satodia and Another
Gujarat High Court · (2010) 12 GUJ CK 0272
Motor Vehicles Act, 1988 — Section 140
High Courts02 Dec 2010Dismissed
Mamta Steels Ltd. (In Liquidation) Vs Regional Manager and Others
Gujarat High Court · (2010) 12 GUJ CK 0271
High Courts02 Dec 2010Dismissed
Mohammad Isaque Usmangani Shaikh Vs Municipal Transport Service and Another
Gujarat High Court · (2010) 12 GUJ CK 0270
High Courts02 Dec 2010Dismissed
Patel and Co. Vs State of Gujarat
Gujarat High Court · (2010) 12 GUJ CK 0269
Arbitration Act, 1940 — Section 17
High Courts02 Dec 2010Allowed
New India Assurance Co. Limited Vs Mayaben Jamiyatmal and Others
Gujarat High Court · (2010) 12 GUJ CK 0268
High Courts02 Dec 2010
United India Insurance Co. Ltd. Vs Maniben Mohanbhai and Others
Gujarat High Court · (2010) 12 GUJ CK 0267
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts02 Dec 2010Dismissed
State of Gujarat Vs Associated Business Corporation and Another
Gujarat High Court · (2010) 12 GUJ CK 0266
Arbitration Act, 1940 — Section 11, 2, 20, 5
High Courts02 Dec 2010Dismissed
Tadpada Salambhai Bhulabhai Heir Of Dec''d Bhulabhai Vs Anupam @ Anverbhai Itasbhai Khristy and Others
Gujarat High Court · (2010) 12 GUJ CK 0265