High Courts01 Dec 2010Allowed
Shree Bhavnagar Nagrik Sahakari Bank Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2010) 12 GUJ CK 0166
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 15 of 82
High Courts01 Dec 2010
IPCL Employees Association and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 12 GUJ CK 0165
High Courts01 Dec 2010Dismissed
State of Gujarat Vs Rasidbhai Ismailbhai Saleji and Others
Gujarat High Court · (2010) 12 GUJ CK 0093
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts01 Dec 2010Dismissed
Commr. of C. Ex. and Cus., Surat- I Vs Jai Hanuman Dyg. and Ptg. Mills P. Ltd.
Gujarat High Court · (2011) 273 ELT 236
Central Excises and Salt Act, 1944 — Section 11AC, 35GCENVAT (Credit) Rules, 2002 — Rule 13, 13(1), 13(2), 3(1), 3(3)CENVAT (Credit) Rules, 2004 — Rule 15(1), 15(2)
High Courts01 Dec 2010
Sandhi Abu Ahmad Vs Mehboob Hasinali Badruddin
Gujarat High Court · (2011) 2 GLH 95
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13, 13(l)(e), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 59
High Courts01 Dec 2010Dismissed
Commissioner of C. Ex. and Customs Vs Sweet Industries
Gujarat High Court · (2011) 264 ELT 349
Central Excises and Salt Act, 1944 — Section 11A, 11AB, 11AC, 35GCENVAT (Credit) Rules, 2002 — Rule 12, 13(2)
High Courts30 Nov 2010Dismissed
Manjulaben Sunderlal Vasawa and Others Vs R.D. Pander, Dy. Secretary
Gujarat High Court · (2010) 11 GUJ CK 0062
Bombay Land Revenue Code, 1879 — Section 73(A), 73(A)(A)
High Courts30 Nov 2010Allowed
Vantage Advertising Pvt. Ltd. Vs Javedali Kutubali Hashmi
Gujarat High Court · (2011) 128 FLR 584 : (2011) 2 LLJ 444
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
High Courts30 Nov 2010
State of Gujarat and Another Vs Rajnikant A. Patel (Since Decd.) through His Heirs Patel Ramilaben Rajnikantbhai and Others
Gujarat High Court · (2011) 52 GLR 667
Arbitration Act, 1940 — Section 20, 8Civil Procedure Code, 1908 (CPC) — Section 115Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 12
High Courts30 Nov 2010Allowed
New India Assurance Co. Ltd. Vs Viram Vela Rabari and Another
Gujarat High Court · (2011) 128 FLR 1091
Workmens Compensation Act, 1923 — Section 4, 4(1), 4A
High Courts30 Nov 2010Dismissed
Haji Isufali Abdullabhai Jinia and Another Vs Fijabhai Fakhruddin Challawala and Others
Gujarat High Court · AIR 2011 Guj 61 : (2011) 52 GLR 220
Transfer of Property Act, 1882 — Section 111, 62
High Courts29 Nov 2010Allowed
Abdulrazzak Sulemanbhai Basra Vs Abdulsattar Hajidaud Chaachadiya and Others
Gujarat High Court · (2010) 11 GUJ CK 0088
Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 278
High Courts29 Nov 2010Allowed
Executive Engineer Vs A. D. Makrani
Gujarat High Court · (2010) 11 GUJ CK 0085
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts29 Nov 2010Dismissed
The State of Gujarat Vs Amrutlal Harilal
Gujarat High Court · (2010) 11 GUJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Nov 2010
Amirbhai Gulabbhai Saiyed Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0046
Constitution of India, 1950 — Article 226
High Courts29 Nov 2010Dismissed
Gumanbhai Tribhovandas Patel Vs Mustak Aiyub Ahmed and Others
Gujarat High Court · (2010) 11 GUJ CK 0045
High Courts29 Nov 2010Dismissed
Pritamdas Vishandas Trilokani and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 11 GUJ CK 0043
Gujarat Municipalities Act, 1963 — Section 37
High Courts29 Nov 2010Dismissed
Govindbhai Subabhai Tadvi Vs Narmadaben Himmatbhai Mahurbhai Rajwadi
Gujarat High Court · (2010) 11 GUJ CK 0042
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Nov 2010
Bharat Mansukhbhai Makwana Vs State of Gujarat
Gujarat High Court · (2010) 11 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts29 Nov 2010Dismissed
Commissioner of Income Tax Vs Ambuja Ginning, Pressing and Oil Co. P. Ltd.
Gujarat High Court · (2011) 332 ITR 434 : (2011) 203 TAXMAN 34
Income Tax Act, 1961 — Section 68, 80