Bombay Police Act, 1951 — Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 294B, 302, 304, 323

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High Courts04 Sept 2009Allowed

Bimal Chimanlal Shah Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2009) 09 GUJ CK 0048

Civil Procedure Code, 1908 (CPC) — Section 98Constitution of India, 1950 — Article 226Gujarat High Court Rules, 1993 — Rule 186

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High Courts04 Sept 2009Allowed

Manishi Jani and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 2010 Guj 30 : (2010) 1 GLR 437 : (2010) 3 RCR(Criminal) 403

Criminal Law (Amendment) Act, 1932 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 95, 99A, 99A, 99B, 99CPenal Code, 1860 (IPC) — Section 124A, 153A, 153B, 295A

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High Courts04 Sept 2009Dismissed

Mahalaxmi Bhavan Cooperative Society Ltd. Vs A''bad Municipal Corporation and Others

Gujarat High Court · (2009) 3 GLH 289

Constitution of India, 1950 — Article 19(1)(f), 300A, 300AGujarat Town Planning and Urban Development Act, 1976 — Section 12, 13, 71

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High Courts04 Sept 2009Dismissed

Tata Donnelly Ltd. Vs Anupam Global Soft Ltd.

Gujarat High Court · (2011) 161 CompCas 334

Companies Act, 1956 — Section 21, 23, 23(3), 433

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High Courts03 Sept 2009

Ramesh Vandha Modhwadiya through Brother, Laxmanbhai Vandhabhai Modhwadiya Vs State of Gujarat and Others

Gujarat High Court · (2009) 3 GLH 296 : (2010) 51 GLR 241

Arms Act, 1959 — Section 25(1B)(ABombay Police Act, 1951 — Section 135, 135, 59Criminal Procedure Code, 1973 (CrPC) — Section 110, 437(5)

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High Courts03 Sept 2009

Dhanraj Mohanbhai Chandel Vs State of Gujarat and Others

Gujarat High Court · (2009) 3 GLH 737 : (2009) 3 GLR 2469

Gujarat Essential Commodities (Licensing, Control and Stock Declaration) Order, 1981 — Section 7

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High Courts02 Sept 2009Dismissed

Gujarat Kamgar Panchayat Vs Gujarat Industrial Investment Corporation Ltd.

Gujarat High Court · (2010) 4 BC 312 : (2009) 3 GLH 788

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(7), 13(9), 35State Financial Corporations Act, 1951 — Section 29, 29(4), 46BBombay Sales Tax Act, 1959 — Section 38C

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High Courts02 Sept 2009Allowed