High Courts24 Aug 2009Allowed
Natvarlal Mohanlal Pandya Vs Divisional Controller, GSRTC and others
Gujarat High Court · (2010) 125 FLR 377
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 21 of 49
High Courts24 Aug 2009Dismissed
Patni Dhanjibhai Saybabhai Vs Patni Mohanbhai Saybabhai
Gujarat High Court · AIR 2009 Guj 178 : (2009) 3 GLH 459 : (2009) 3 GLR 2486
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts21 Aug 2009Allowed
Nanabhai Shivabhai Pagi Vs State of Gujarat and Another
Gujarat High Court · (2009) 08 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 201, 302
High Courts21 Aug 2009Dismissed
Firoz Kalubhai @ Abdulbhai Vs State of Gujarat
Gujarat High Court · (2009) 08 GUJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 120B, 201, 202, 302, 364A
High Courts20 Aug 2009Allowed
The Godhra Taluka Sahkari Kharid Vechan Sangh Ltd and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 380
High Courts17 Aug 2009
Sanjay @ Shivo Babulal Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 762
Constitution of India, 1950 — Article 20Prisons Act, 1894 — Section 48A, 52
High Courts17 Aug 2009
Gala Gymkhana Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2009) 3 GLH 720
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts17 Aug 2009Allowed
Mahavir Rolling Mills Pvt. Ltd. Vs Income Tax Settlement Commission and Another
Gujarat High Court · (2009) 3 GLH 362 : (2010) 191 TAXMAN 358
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 139, 143(2), 143(3), 145A
High Courts17 Aug 2009Dismissed
Navneet Publications (India) Ltd. and Another Vs Municipal Corpn.
Gujarat High Court · (2009) 3 GLH 321
Constitution of India, 1950 — Article 14, 19(1), 300A
High Courts13 Aug 2009Allowed
Yamunaben Vs Chandulal Muljibhai Patel and Others
Gujarat High Court · (2009) 3 GLH 608
High Courts13 Aug 2009Dismissed
Guj. State Road Transport Corpn. and Others Vs Bhartiben and Others
Gujarat High Court · (2009) 3 GLH 758
High Courts13 Aug 2009
Patel Chandrakant Thakorbhai Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 343
Constitution of India, 1950 — Article 226, 329(b)Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 11(1), 27
High Courts13 Aug 2009
Vishnubhai Joitaram Rathod Vs State of Gujarat
Gujarat High Court · AIR 2009 Guj 190 : (2009) 3 GLH 308 : (2010) 8 RCR(Civil) 2599
Gujarat Panchayats (Amendment) Act, 1993 — Section 30(1), 32, 57
High Courts13 Aug 2009
Bharatsinh Khemabhai Masani Vs State of Gujarat
Gujarat High Court · (2009) 3 GLH 231
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 300, 313, 374Penal Code, 1860 (IPC) — Section 229, 299, 300, 302, 304
High Courts12 Aug 2009Dismissed
K.D. Desai Vs High Court of Gujarat
Gujarat High Court · (2009) 3 GLH 631
Penal Code, 1860 (IPC) — Section 409
High Courts12 Aug 2009Allowed
Sports Club of Gujarat Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 20 STR 17
Constitution of India, 1950 — Article 366(29A)Finance Act, 1964 — Section 69Finance Act, 1994 — Section 65, 68, 70, 77
High Courts10 Aug 2009Allowed
Virlkumar Natvarlal Patel Vs Kapilaben Manilal Jivanbhai and Others
Gujarat High Court · AIR 2009 Guj 184 : (2009) 3 GLH 324 : (2010) 8 RCR(Civil) 2594
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Hindu Succession Act, 1956 — Section 6
High Courts10 Aug 2009
Bai Amina Kasam Sarigat and Others Vs Officer of Special Duty Land Acquistion I and 2
Gujarat High Court · (2010) 1 GLH 279
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11(1), 11(2), 11A, 18
High Courts07 Aug 2009Dismissed
National Insurance Co. Ltd. Vs Bachubhai Chandubhai Vasava and Others
Gujarat High Court · (2011) ACJ 163 : (2009) 3 GLH 642
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 145, 146(1), 147, 147(1), 147(4)
High Courts06 Aug 2009
In Re: Shefali Doshi
Gujarat High Court · (2010) 100 SCL 84
Companies Act, 1956 — Section 531, 531A