High Courts24 Jul 2009Allowed
Suryakant Chimanlal Patel Vs State of Gujarat and Others
Gujarat High Court · (2009) 123 FLR 554 : (2009) 3 GLH 153 : (2009) 3 GLR 1842
Gujarat Civil Services (Leave) Rules, 2002 — Rule 16Pension Rules — Rule 47, 48
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 23 of 49
High Courts23 Jul 2009Dismissed
Ambalal Chunilal Shah deceased through Legal Heirs and Vs Kiritkumar Jayantilal Shah through Power of Attorney Holder and Others
Gujarat High Court · (2011) 7 RCR(Civil) 2235
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 2009Dismissed
Jaswantsinh @ Kali Vs Indravadan Chhaganlal Thakar and Others
Gujarat High Court · (2009) 3 GLR 2513
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts22 Jul 2009Dismissed
Thakorbhai Haribhai Patel Vs Shree Dakshin Gujaraj Ahir Samaj Seva Sangh and Others
Gujarat High Court · AIR 2009 Guj 155 : (2009) 3 GLH 250 : (2010) 8 RCR(Civil) 2573
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17 , Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts22 Jul 2009
Collector of Central Excise Vs Unique Chemicals
Gujarat High Court · (2009) 168 ECR 182 : (2010) 257 ELT 403
Central Excise Rules, 1944 — Rule 49, 57A, 57C, 57I, 9
High Courts22 Jul 2009
Alok H. Prapanna Vs Official Liquidator of Mayo Hospitals Ltd. (in Liquidation) and Others
Gujarat High Court · (2009) 07 GUJ CK 0048
Companies Act, 1956 — Section 529(3), 529A, 530Industrial Disputes Act, 1947 — Section 2, 25F
High Courts22 Jul 2009Allowed
Ajitsinh R. Jadeja Vs State of Gujarat and Another
Gujarat High Court · AIR 2009 Guj 171 : (2009) 3 GLH 396 : (2009) 3 GLR 1866 : (2010) 8 RCR(Civil) 2586
Gujarat Municipalities Act, 1963 — Section 37, 37(1), 37(2)
High Courts22 Jul 2009
The Commissioner of Income Tax Vs Alfa Engineers
Gujarat High Court · (2009) 07 GUJ CK 0022
Income Tax Act, 1961 — Section 143(3), 256(1), 256(2), 260(1)
High Courts22 Jul 2009Dismissed
Manish Agrawal Vs State of Gujarat and Others
Gujarat High Court · (2010) 51 GLR 977 : (2010) 3 RCR(Civil) 429 : (2010) 5 RCR(Criminal) 286
Constitution of India, 1950 — Article 19, 19(1), 226Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994 — Section 26
High Courts22 Jul 2009
Employees State Insurance Corporation Vs Gafurbhai Galalbhai Parmar
Gujarat High Court · (2010) 125 FLR 753 : (2010) 1 LLJ 796
Employees State Insurance Act, 1948 — Section 49, 51, 54, 82
High Courts21 Jul 2009
Three I Infotech Consumer Services Ltd. Vs Gujarat Narmada Valley Fertilizers Co. Ltd. and Another
Gujarat High Court · (2009) 3 GLH 49 : (2010) 51 GLR 264
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts21 Jul 2009Allowed
Dineshbhai Bhaijibhai Parmar Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0094
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts21 Jul 2009Dismissed
Harishbhai Kantilal Shah Vs Ismalbhai Dadabhai Patel and Another
Gujarat High Court · (2009) 3 GLH 175 : (2009) 3 GLR 1909
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2009Dismissed
Union of India (UOI) Vs Ashokbhai Govindbhai Patni
Gujarat High Court · (2010) ACJ 2015 : AIR 2009 Guj 149 : (2009) 3 GLR 1845 : (2010) 8 RCR(Civil) 2566
Arbitration Act, 1940 — Section 9Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 38(1)
High Courts21 Jul 2009Allowed
Vinod Parshottambhai Parmar Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 397
High Courts20 Jul 2009Allowed
Hamirji Vardhaji Sodha and Others Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 143, 144, 147, 148
High Courts20 Jul 2009Allowed
Vibrant Decor (India) Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2009) 07 GUJ CK 0061
Gujarat Sales Tax Act, 1969 — Section 45, 47(4A)
High Courts20 Jul 2009Allowed
Rajput Sursinhji Chaturji Vs Special Land Acquisition Officer (Deputy Collector)
Gujarat High Court · (2009) 3 GLH 82
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 23(1), 23(1A), 23(2)
High Courts20 Jul 2009Dismissed
Babubhai Udesinh Parmar Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts20 Jul 2009
Shayona Land Corporation and Another Vs O.L. of Shree Bansidhar SPG. and WVG. Mills Ltd. and Others
Gujarat High Court · (2009) 07 GUJ CK 0049