High Courts14 Jul 2009
Ghelabhai Chhibabhai Patel Vs Divisional Controller
Gujarat High Court · (2009) 122 FLR 1103
Constitution of India, 1950 — Article 227, 227
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 25 of 49
High Courts14 Jul 2009Dismissed
Haji Abdulbhai Ghugha Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0006
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 504
High Courts13 Jul 2009
Bharat Sanchar Nigam Limited Vs State of Gujarat and Others
Gujarat High Court · AIR 2009 Guj 159 : (2009) 2 GLH 723 : (2010) 8 RCR(Civil) 2578
Telegraph Act, 1885 — Section 10, 10(C), 11, 12, 13
High Courts13 Jul 2009
Indrasinh alias Jagdish Mahendrasinh Raj and Another Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0080
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 186, 320, 332, 333, 337
High Courts13 Jul 2009Dismissed
Krishnakant Arjunlal Arora Vs The State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 467
High Courts13 Jul 2009Dismissed
Shahid @ Saido Haji Gani Vs The State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(1)Official Secrets Act, 1923 — Section 11, 13(3), 3, 3(2), 5Penal Code, 1860 (IPC) — Section 120B
High Courts13 Jul 2009
Champabhai Bhurabhai Ahari and Others Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0005
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 114, 143, 147, 149, 302
High Courts10 Jul 2009Dismissed
State of Gujarat Vs Jaysukh Gobar Savaliya
Gujarat High Court · (2009) 07 GUJ CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 489
High Courts10 Jul 2009Allowed
Bhikhabhai Rasulbhai Chothiya and Another Vs Decd. Gandhi Gulabchand Chandulal and Others
Gujarat High Court · (2009) 07 GUJ CK 0075
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts10 Jul 2009
Babubhai Bijalbhai Koni Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0074
Arms Act, 1959 — Section 25(1A)Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313
High Courts10 Jul 2009
Ranuj Nagrik Sahakari Bank Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 186 : (2009) 3 GLR 1900
Constitution of India, 1950 — Article 14, 19, 226Penal Code, 1860 (IPC) — Section 406, 420, 465, 467, 468
High Courts10 Jul 2009
Jagadish Mulajibhai Patel Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 114, 392, 397
High Courts10 Jul 2009Dismissed
State of Gujarat and Another Vs Meenaben J. Dharmani and Another
Gujarat High Court · (2009) 3 GLH 63
Constitution of India, 1950 — Article 14, 226Consumer Protection Act, 1986 — Section 10, 10(1), 10(1A), 10(2), 9
High Courts10 Jul 2009
Laljibhai Amratlal Thakkar and Another Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 565 : (2011) 2 Crimes 398 : (2009) 3 GLH 25 : (2009) 3 GLR 2361
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 401Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2), 14, 16(1), 19Prevention of Food Adulteration Rules, 1955 — Rule 11, 12, 13, 14, 14
High Courts10 Jul 2009Dismissed
Parshottam Karsanbhai Prajapati and Another Vs State of Gujarat
Gujarat High Court · (2010) 1 GLH 197
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 302, 498A
High Courts09 Jul 2009Dismissed
Destiny Investment Inc. Vs Adani Port Ltd. and Another
Gujarat High Court · (2009) 07 GUJ CK 0091
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 43, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts09 Jul 2009
Lilaben Muljibhai Patel Vs Spl. LAQ Officer, Sukhi Yojna EKAM-2 and Another
Gujarat High Court · (2009) 07 GUJ CK 0089
Land Acquisition Act, 1894 — Section 18, 23(1)(A), 23(2), 4
High Courts09 Jul 2009
Divisional Controller Vs Dilavarsinh R Zala
Gujarat High Court · (2009) 07 GUJ CK 0086
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11AMotor Vehicles Act, 1988 — Section 177, 184
High Courts09 Jul 2009Dismissed
State of Gujarat Vs Prafulbhai Bhayalalbhai Patel
Gujarat High Court · (2009) 07 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts09 Jul 2009Dismissed
State of Gujarat Vs Damji Bhagwanji Baghela
Gujarat High Court · (2009) 07 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)