High Courts31 Aug 2009
In Re: Idea Cellular Ltd.
Gujarat High Court · (2009) 96 SCL 352
Companies Act, 1956 — Section 211, 211(3A), 217, 95(1)
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 20 of 49
High Courts31 Aug 2009Dismissed
Mafatlal Denim Limited Vs Sicom Limited and Others
Gujarat High Court · (2011) 1 GLH 122
Companies (Court) Rules, 1959 — Rule 71Companies Act, 1956 — Section 391(1), 391(6), 392, 393, 394Constitution of India, 1950 — Article 226, 227
High Courts31 Aug 2009Dismissed
Khanabhai Kasnabhai Parmar Vs Beenaben
Gujarat High Court · AIR 2010 Guj 79
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Aug 2009Allowed
Competent Authority and Additional Collector and Another Vs Shantaben and Others
Gujarat High Court · (2010) 1 GLH 486
Constitution of India, 1950 — Article 136, 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 6, 6(1)
High Courts28 Aug 2009Dismissed
Bavo @ Manubhai Ambalal Thakore Vs State of Gujarat
Gujarat High Court · (2009) 08 GUJ CK 0045
Penal Code, 1860 (IPC) — Section 376, 506(2)
High Courts28 Aug 2009Dismissed
Aher Praful Meram Chhaiya and Another Vs State of Gujarat
Gujarat High Court · (2009) 3 GLR 2298
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 300, 302
High Courts28 Aug 2009
Oriental Insurance Co. Ltd. Vs Hansaben Khumansinh Padhiyar and others
Gujarat High Court · (2011) ACJ 854
Motor Vehicles Act, 1988 — Section 173
High Courts28 Aug 2009Dismissed
Savji @ Savo Somabhai Chavda Vs State of Gujarat and Another
Gujarat High Court · (2009) 08 GUJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 302, 323, 498A
High Courts27 Aug 2009Allowed
M/s. Tec Papers Pvt. Ltd. Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (2009) 3 GLH 511
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 16, 16, 16(d)
High Courts27 Aug 2009Dismissed
GSRTC Vs Lalubha T. Servaiya and Others
Gujarat High Court · (2009) 08 GUJ CK 0025
High Courts27 Aug 2009Allowed
In Re: Nova Polyyarn Ltd.
Gujarat High Court · (2010) 102 SCL 304
Companies Act, 1956 — Section 20, 21, 295, 297, 391
High Courts27 Aug 2009Allowed
Muktaben Mohanjibhai Solanki and Another Vs Jagdishbhai Devrajbhai Patel
Gujarat High Court · AIR 2009 Guj 172
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 226 , 227
High Courts26 Aug 2009Allowed
Nareshbhai @ Nako Sindho Vs State of Gujarat
Gujarat High Court · (2009) 08 GUJ CK 0008
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts25 Aug 2009Dismissed
The Special Land Acquisition Officer and Others Vs Patel Hareshbhai Muljibhai
Gujarat High Court · (2009) 08 GUJ CK 0026
Land Acquisition Act, 1894 — Section 23, 4, 4(1), 6
High Courts25 Aug 2009Allowed
Bhartiben Chauhan Vs Sushilaben Kanubhai Tevar and Another
Gujarat High Court · (2009) 3 GLH 664
Penal Code, 1860 (IPC) — Section 114, 366, 376, 376(g)
High Courts25 Aug 2009Allowed
Mansukhlal Bachubhai Parmar Vs State of Gujarat and Another
Gujarat High Court · (2009) 3 GLH 419
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts25 Aug 2009Allowed
Vinubhai @ Daghiyo Himmatbhai Goswami Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 645 : (2009) 3 GLH 618
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2009Dismissed
Kantibhai Valjibhai Shah Vs Kokilaben Patel and Others
Gujarat High Court · (2009) 3 GLH 692 : (2009) 3 GLR 2416 : (2011) 3 TAC 112
Motor Vehicles Act, 1939 — Section 95, 95(2), 96
High Courts24 Aug 2009
Nainaben and Others Vs Anand Sales Agency and Another
Gujarat High Court · (2009) 08 GUJ CK 0031
High Courts24 Aug 2009Allowed
Nilesh Narin Rajesh Lal Vs Kashmira Bhupendrabhai Banker
Gujarat High Court · AIR 2010 Guj 3 : (2010) 2 CivCC 757 : (2010) 1 DMC 442 : (2010) 1 GLH 499 : (2010) 2 RCR(Civil) 599
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 12(1), 2, 5, 7