High Courts17 Sept 2009Dismissed
State of Gujarat Vs Rameshbhai Bhimabhai and Others
Gujarat High Court · (2009) 09 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 302, 307
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 18 of 49
High Courts17 Sept 2009Allowed
Gandhinagar Saher Jagrut Nagrik Parishard Vs State of Gujarat and Others
Gujarat High Court · (2010) 1 GLH 109
Bombay Provincial Municipal Corporations Act, 1949 — Section 2(8), 5Constitution of India, 1950 — Article 226, 243, 243P, 243Q, 243Q(2)Gujarat Municipalities Act, 1963 — Section 264A
High Courts17 Sept 2009Dismissed
United India Insurance Company Limited Vs Driver of GRX 3633 and Others
Gujarat High Court · (2009) 09 GUJ CK 0001
Motor Vehicles Act, 1988 — Section 147
High Courts16 Sept 2009Dismissed
State of Gujarat Vs Jivram Narsingh Chaudhary
Gujarat High Court · (2009) 09 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts16 Sept 2009Allowed
Keshavji Arjan Chauhan Vs State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts16 Sept 2009Dismissed
State of Gujarat Vs Babubhai Chhotiyabhai Mavi and Others
Gujarat High Court · (2009) 09 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts16 Sept 2009Dismissed
State of Gujarat Vs Sureshchandra Ambalal Shah
Gujarat High Court · (2009) 09 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 Sept 2009Dismissed
H.S. Barot, Asstt. Collector Vs Jugatsing Shardulsing Sodha and Another
Gujarat High Court · (2009) 09 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(2), 29, 67Penal Code, 1860 (IPC) — Section 120B
High Courts16 Sept 2009Dismissed
State of Gujarat Vs Halimabai
Gujarat High Court · (2009) 09 GUJ CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts16 Sept 2009Dismissed
State of Gujarat and Another Vs Narmada Cement Co. Ltd.
Gujarat High Court · (2010) 1 GLH 133 : (2010) 51 GLR 553
Contract Act, 1872 — Clause 18
High Courts16 Sept 2009Dismissed
State of Gujarat Vs Amrutbhai Valjibhai Rabari and Another
Gujarat High Court · (2009) 09 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2), 7
High Courts15 Sept 2009
Shri Patel Sanjay Vinubhai Vs The State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 114, 141, 149, 323, 326
High Courts15 Sept 2009
Mafaji Sardarji Vaghela Vs State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 408
High Courts15 Sept 2009
State of Gujarat Vs Ubedabibi and Others
Gujarat High Court · (2009) 09 GUJ CK 0021
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498, 498A
High Courts14 Sept 2009Allowed
State of Gujarat Vs Jayantibhai Chaturbhai Patel and Others
Gujarat High Court · (2010) CriLJ 836 : (2009) 3 GLH 676 : (2010) 51 GLR 667 : (2010) 7 RCR(Criminal) 18
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 240, 240(2), 252, 464, 465Immoral Traffic (Prevention) Act, 1956 — Section 3, 5, 7
High Courts14 Sept 2009
Pankajkumar Chandulal Antala Vs Central Bank of India
Gujarat High Court · (2010) 3 BC 625 : (2010) 1 GLH 262 : (2010) 51 GLR 736
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 4, 4(1), 4(1A)Constitution of India, 1950 — Article 21, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(13), 13(2), 13(4), 14, 17
High Courts14 Sept 2009
In Re : Amerzinc Products (P.) Ltd.
Gujarat High Court · (2011) 101 CLA 156 : (2011) 105 SCL 682
Companies Act, 1956 — Section 391, 392(1), 393
High Courts14 Sept 2009Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Bhikhabhai Manilal Patel and Others
Gujarat High Court · (2011) ACJ 810 : (2010) 51 GLR 699 : (2011) 2 TAC 943
Motor Vehicles Act, 1988 — Section 158(6), 163A, 166, 166(4), 168
High Courts11 Sept 2009Allowed
Harshadkumar Kantilal Bhalodwala and Another Vs Ishwarbhai Chandubhai Patel and Others
Gujarat High Court · (2010) 1 GLH 151 : (2010) 51 GLR 1041
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, Order 43 Rule 1
High Courts11 Sept 2009Dismissed
Indian Oil Corporation Ltd. Vs General Secretary, Vadodara Kamdar Union
Gujarat High Court · (2009) 09 GUJ CK 0010