High Courts05 Oct 2009Dismissed
State of Gujarat Vs Lavaghanbhai B. Vasava
Gujarat High Court · (2009) 10 GUJ CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 452
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 16 of 49
High Courts05 Oct 2009
Dhirubhai Premabhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2009) 10 GUJ CK 0053
Bombay Provincial Municipal Corporations Act, 1949 — Section 3A, 3A(1), 3A(3), 5Constitution of India, 1950 — Article 170, 226, 243, 243C(1), 243EGujarat Panchayats (Amendment) Act, 1993 — Section 11(4), 13, 16, 17, 18
High Courts05 Oct 2009
Rajuben Vajubhai Dodia Legal Heir of The Workmen Vs Gujarat Ambuja Cement Ltd. and Others
Gujarat High Court · (2009) 10 GUJ CK 0022
Constitution of India, 1950 — Article 227
High Courts05 Oct 2009Dismissed
State of Gujarat Vs Prabhudas Haribhai Patel and Others
Gujarat High Court · (2009) 10 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts05 Oct 2009Dismissed
Ambaben Waghubhai Haribhai Desai Vs Baldevbhai Becharsinh Vaghela and Others
Gujarat High Court · AIR 2010 Guj 17 : (2010) 1 GLR 565
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Transfer of Property Act, 1882 — Section 53A
High Courts01 Oct 2009Dismissed
Larson and Toubro Limited Vs Union of India (UOI)
Gujarat High Court · (2011) 30 STT 280
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 83
High Courts01 Oct 2009Allowed
Rajendra Bharatbhai Raval and Others Vs State of Gujarat
Gujarat High Court · (2009) 10 GUJ CK 0077
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149
High Courts01 Oct 2009
Pravinbhai Budhabhai Koli Vs State of Gujarat and Another
Gujarat High Court · (2011) 7 RCR(Criminal) 1353
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts01 Oct 2009Allowed
Dadubhai Dehabhai Kathi and Another Vs State of Guj.
Gujarat High Court · (2009) 10 GUJ CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1), 374(2)Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts01 Oct 2009Dismissed
Oriental Insurance Company Vs Salmaben Salimbhai Vohra, L.R. of Salimbhai A. Vohra and Others
Gujarat High Court · (2009) 10 GUJ CK 0049
Motor Vehicles Act, 1988 — Section 140, 147(1), 163A, 163B, 166Workmens Compensation Act, 1923 — Section 3, 30
High Courts01 Oct 2009Dismissed
State of Gujarat Vs Modi Ukabhai Khetabhai
Gujarat High Court · (2009) 10 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 307, 325
High Courts01 Oct 2009Dismissed
State of Gujarat Vs Koli Gordhan Mohan and Others
Gujarat High Court · (2009) 10 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts01 Oct 2009Dismissed
State of Gujarat Vs Paltan Raghuvir Gaun and Others
Gujarat High Court · (2009) 10 GUJ CK 0033
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts01 Oct 2009
Khokhra Mehemdavad Seva Sahkari Mandli Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 1 GLH 550
Constitution of India, 1950 — Article 226, 243QGujarat Co-operative Societies Act, 1961 — Section 13, 145B, 145U, 145Y, 153
High Courts30 Sept 2009Dismissed
Rajubhai Motilal Padhiyar Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 524
Gujarat Municipalities Act, 1963 — Section 36, 51, 60, 60(3)Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 — Section 3
High Courts30 Sept 2009Allowed
Ashokbhai Hari Yadav Vs State of Gujarat
Gujarat High Court · (2009) 3 GLH 542 : (2010) 51 GLR 280
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 302
High Courts30 Sept 2009
Ashwinbhai H. Acharya Vs Jayeshbhai Madhubhai and Another
Gujarat High Court · (2010) CriLJ 3205 : (2009) 3 GLH 616
Criminal Procedure Code, 1973 (CrPC) — Section 465Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts29 Sept 2009Allowed
Harpalbhai Jashubhai Vala and Another Vs Punjbhai @ Punjabhai Kalubhai Vala and Another
Gujarat High Court · (2010) 1 GLH 457
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts24 Sept 2009Dismissed
State of Gujarat and Another Vs Jayeshbhai Bhailalbhai Patel
Gujarat High Court · (2009) 09 GUJ CK 0055
Land Acquisition Act, 1894 — Section 18, 23, 4, 6
High Courts24 Sept 2009
Munno @ Kamlesh Nikul Tadvi and Another Vs State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0051
Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 201