High Courts08 Oct 2009Dismissed
State of Gujarat Vs Eliyasbhai Abdulsatar Vohra and Others
Gujarat High Court · (2009) 10 GUJ CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 14 of 49
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Kumbhar Nitinbhai Batukbhai and Others
Gujarat High Court · (2009) 10 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Rajendrasinh Kiritsinh and Others
Gujarat High Court · (2009) 10 GUJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts08 Oct 2009
Bakewell Biscuits Pvt. Ltd. Vs Additional District Magistrate and Others
Gujarat High Court · (2010) 51 GLR 683
Gas Cylinders Rules, 2004 — Rule 47, 47(1), 48, 48(1)
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Sunilkumar Kalkaprasad Jadav
Gujarat High Court · (2009) 10 GUJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 376, 493
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Joyel @ Lallu @ Joy @ Jony @ Jakishan George Christian
Gujarat High Court · (2009) 10 GUJ CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Dhirendrasinh Ladhaji Dodia and Others
Gujarat High Court · (2009) 10 GUJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313, 378Penal Code, 1860 (IPC) — Section 114, 307
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Husen Amad Gagada
Gujarat High Court · (2009) 10 GUJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 307, 332
High Courts08 Oct 2009Dismissed
State of Gujarat Vs Makrani Hasan Piru
Gujarat High Court · (2009) 10 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts08 Oct 2009Allowed
In Re: Uttam @ Sonikaka Savaji Soni (Marwadi) thro'' his Brother, Shank
Gujarat High Court · (2009) 10 GUJ CK 0051
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3, 3(1), 3(2), 3(4)
High Courts08 Oct 2009Allowed
Mahmad Iqbal @ Baban Sheth Mahmadnazir Shaikh through Wife Vs State of Gujarat and Others
Gujarat High Court · (2009) 10 GUJ CK 0050
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3, 3(1), 3(2), 3(4)
High Courts08 Oct 2009
Sabir @ Sabir Madam Shaukatali Vs State of Gujarat
Gujarat High Court · (2009) 10 GUJ CK 0029
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts08 Oct 2009Allowed
Gujarat University Vs Arun Shushilkumar Bhakkad and Another
Gujarat High Court · (2009) 3 GLH 601 : (2010) 51 GLR 712
High Courts07 Oct 2009
Dr. Deepshikha Chandrabhanu Tripathi Vs State of Gujarat and Others
Gujarat High Court · (2010) 1 GLH 622
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Oct 2009
Mahendra Metal Industries Vs Union of India (UOI)
Gujarat High Court · (2010) 257 ELT 346
High Courts07 Oct 2009Dismissed
State of Gujarat Vs Ahir Bhikubhai Merambhai and Others
Gujarat High Court · (2009) 10 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts07 Oct 2009
Bakhtavar Naushir Lam and Others Vs Land Acquisition Officer and Another
Gujarat High Court · (2010) 51 GLR 444
Civil Procedure Code, 1908 (CPC) — Section 34, 96Interest Act, 1839 — Section 1Interest Act, 1978 — Section 2
High Courts07 Oct 2009Dismissed
State of Gujarat Vs Koli Ranchhod Virabhai and Others
Gujarat High Court · (2009) 10 GUJ CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts07 Oct 2009Dismissed
Sureshchandra Chandrashankar Joshi Vs State of Gujarat and Another
Gujarat High Court · (2010) 4 BC 21 : (2010) 1 GLH 271 : (2010) 1 GLR 601 : (2010) 2 RCR(Civil) 637 : (2010) 2 RCR(Criminal) 590
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 20, 5Penal Code, 1860 (IPC) — Section 420
High Courts07 Oct 2009Dismissed
State of Gujarat Vs Vithalbhai Lallubhai Patel
Gujarat High Court · (2009) 10 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378