High Courts09 Oct 2009Dismissed

Rupam Rajiv Mardia Vs ICICI Bank Ltd. and Others

Gujarat High Court · (2009) 10 GUJ CK 0024

Companies Act, 1956 — Section 442, 446, 537Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19(22), 19(25), 19(7)