COURT ARCHIVE

Gujarat High Court judgments, 2009

963 judgments · page 15 of 49

High Courts07 Oct 2009

State of Gujarat Vs Saukatbhai Yasinmohmedbad Sindhi

Gujarat High Court · (2009) 10 GUJ CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 378Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 279, 304A, 427

High Courts07 Oct 2009Dismissed

State of Gujarat Vs Bhikhubhai Girdharbhai Bhatiya

Gujarat High Court · (2009) 10 GUJ CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

High Courts07 Oct 2009Dismissed

State of Gujarat Vs Zaveri Madha and Others

Gujarat High Court · (2009) 10 GUJ CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

High Courts07 Oct 2009Dismissed

State of Gujarat Vs Dhiren Morarbhai Gheewala

Gujarat High Court · (2009) 10 GUJ CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

High Courts07 Oct 2009Dismissed

State of Gujarat Vs Harijan Babu Rana and Another

Gujarat High Court · (2009) 10 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 319, 320, 324

High Courts07 Oct 2009Dismissed

State of Gujarat Vs Rabari Malabhai Shamlabhai and Others

Gujarat High Court · (2009) 10 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302

High Courts07 Oct 2009Dismissed

State of Gujarat Vs Nebha Naran Karmur and Others

Gujarat High Court · (2009) 10 GUJ CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

High Courts07 Oct 2009Dismissed

Jairajsinh Temubha Jadeja Vs State of Gujarat

Gujarat High Court · (2010) 2 GLR 1105

Arms Act, 1959 — Section 25(1), 27Bombay Police Act, 1951 — Section 135, 64Constitution of India, 1950 — Article 14, 21, 226, 227

High Courts06 Oct 2009Dismissed

State of Gujarat Vs Najar Mohmed Allarakha Memon

Gujarat High Court · (2009) 10 GUJ CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 498(A)

High Courts06 Oct 2009

Rashmikant G. Dave Vs State Bank of India

Gujarat High Court · (2010) 3 LLJ 679

Constitution of India, 1950 — Article 227

High Courts06 Oct 2009Allowed

Hansaba Hardevsinh Rana Vs District Development Officer and Another

Gujarat High Court · (2009) 3 GLH 529

Gujarat Panchayats (Amendment) Act, 1993 — Section 57(1), 57(1) , 57(3)

High Courts06 Oct 2009Dismissed

State of Gujarat Vs Chandrabhai R. Vasava and Another

Gujarat High Court · (2009) 10 GUJ CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts06 Oct 2009

State of Gujarat Vs Raval Prahaldbhai Shakarabhai

Gujarat High Court · (2009) 10 GUJ CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 363, 375, 376, 376(1), 450

High Courts06 Oct 2009Allowed

Hitenbhai Parekh Proprietor-Parekh Enterprises Vs State of Gujarat and Another

Gujarat High Court · (2009) 3 GLH 742

Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 20, 4

High Courts05 Oct 2009Dismissed

State of Gujarat Vs Sagarbhai Versibhai and Others

Gujarat High Court · (2009) 10 GUJ CK 0107

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

High Courts05 Oct 2009Dismissed

State of Gujarat Vs Kadubhai S. Chauhan and Another

Gujarat High Court · (2009) 10 GUJ CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302

High Courts05 Oct 2009Dismissed

State of Gujarat Vs Nek Mohmad @ Taplo Husainbhai Miyana and Another

Gujarat High Court · (2009) 10 GUJ CK 0075

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 323, 34

High Courts05 Oct 2009Dismissed

Shaktisinh Gohil Vs Gurusevak Singh and Others

Gujarat High Court · (2010) 51 GLR 529

High Courts05 Oct 2009

Dinesh Mohanlal Barot Vs State of Gujarat

Gujarat High Court · (2009) 10 GUJ CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 364A, 365, 368

High Courts05 Oct 2009

Vali Adam Yusuf and Others Vs Special Land Acquisition Officer and Another

Gujarat High Court · (2009) 10 GUJ CK 0070

Land Acquisition (Amendment) Act, 1984 — Section 51ALand Acquisition Act, 1894 — Section 23, 23(1), 23(2), 28, 4Registration Act, 1908 — Section 51, 57, 57(1), 62