High Courts24 Sept 2009Dismissed
State of Guj. Vs Narayanbhai Himmatbhai Rana
Gujarat High Court · (2009) 09 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 17 of 49
High Courts24 Sept 2009Allowed
Mer Veja Atiya Modhwadiya Vs State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0036
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 137, 138
High Courts24 Sept 2009Dismissed
State of Gujarat Vs Jagdish @ Jago Kanabhai Ahir and Others
Gujarat High Court · (2009) 09 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts24 Sept 2009Dismissed
Devendrakumar Ramchandra Dwivedi Vs State of Gujarat and Others
Gujarat High Court · (2010) 43 PTC 303
Copyright Act, 1957 — Section 14, 2, 33(3), 51, 52
High Courts24 Sept 2009Dismissed
State of Gujarat and Another Vs Muljibhai Bhailalbhai Patel
Gujarat High Court · (2009) 09 GUJ CK 0002
Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts23 Sept 2009Allowed
New India Assurance Co. Ltd. Vs Patel Vithalbhai Lakhmanbhai and Others
Gujarat High Court · (2009) 09 GUJ CK 0054
Motor Vehicles Act, 1939 — Section 59, 95, 95(1), 95(2)Motor Vehicles Act, 1988 — Section 147
High Courts22 Sept 2009Dismissed
Ramanlal P. Patel Vs Kaniaya Oil Utrading Co. and Others
Gujarat High Court · (2009) 09 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Rules, 1955 — Rule 12, 14, 16, 16(C)
High Courts22 Sept 2009
Laxman Virji Vs State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0039
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts22 Sept 2009
Dilipbhai Devjibhai Patel Vs State of Gujarat
Gujarat High Court · (2009) 09 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Sept 2009Allowed
M.V. Leonis thro. her Master, Prominent Shipping Pte. Ltd. Vs Libra Shipping Services LLC and Others
Gujarat High Court · (2009) 09 GUJ CK 0033
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts18 Sept 2009Dismissed
State of Gujarat Vs Kanchalal Mangaldas Bamania and Others
Gujarat High Court · (2009) 09 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts18 Sept 2009Dismissed
State of Gujarat Vs Prabhubhai @ Dineshbhai Dana Bhai
Gujarat High Court · (2009) 09 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts18 Sept 2009Dismissed
State of Gujarat Vs Nilesh Mahendrakumar Pandya
Gujarat High Court · (2009) 09 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1)(5), 13(2), 7
High Courts18 Sept 2009Dismissed
State of Gujarat Vs Radheshyam Champalal Patel
Gujarat High Court · (2009) 09 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts18 Sept 2009
Ambalal Kalidas Vasava Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 521
Prisons Act, 1894 — Section 46
High Courts17 Sept 2009
Uttra Achyut Chinubhai and Others Vs O.L of Nanikram Shobhraj Mills and Others
Gujarat High Court · (2009) 09 GUJ CK 0052
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 13(1), 15, 15(1)
High Courts17 Sept 2009
Rachna D. Shah through Maternal Grand-Father and Next Friend Vs State of Gujarat and Others
Gujarat High Court · (2010) 1 GLR 417 : (2010) 5 SLR 260
Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 30
High Courts17 Sept 2009
Solanki Jaswantsinh Kalusinh Vs District Collector and Others
Gujarat High Court · (2009) 09 GUJ CK 0029
Water (Prevention and Control of Pollution) Act, 1974 — Section 23
High Courts17 Sept 2009Allowed
Kinarivala R.J.K. Industries Vs Workmen Employed under IT represented by
Gujarat High Court · (2009) 09 GUJ CK 0028
Industrial Disputes Act, 1947 — Section 12, 18, 18(3), 19, 19(1)
High Courts17 Sept 2009Dismissed
State of Gujarat Vs Ashok @ Pappu Rambhai Kanbarkar
Gujarat High Court · (2009) 09 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378