High Courts08 Apr 2008Allowed
Heemanshu Traders Vs IM Bhavsar or his Successor in Officer and Others
Gujarat High Court · (2008) 04 GUJ CK 0043
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 37 of 53
High Courts04 Apr 2008Dismissed
Ahmedabad Municipal Transport Service Vs Budhabhai Atmaram
Gujarat High Court · (2008) 118 FLR 489 : (2008) 2 GLR 1341
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 31(1), 33, 33(2)
High Courts04 Apr 2008
Nutanbhai Jermiyabhai Padvi and Another Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0057
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 107, 114, 306, 498A
High Courts04 Apr 2008Dismissed
Patel Vinodbhai Manibhai Patel Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4613 : (2008) 2 GLH 701
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(6), 439Penal Code, 1860 (IPC) — Section 406, 407, 408, 420
High Courts04 Apr 2008Dismissed
Sanjay Hiralal Shah Vs HDFC Bank Limited
Gujarat High Court · (2008) 2 GLR 1491
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 5, Order 37 Rule 2, Order 7 Rule 10, Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 33 , 438Limitation Act, 1963 — Article 118, 123, 3 , 5
High Courts04 Apr 2008Dismissed
Trustee of The Baldev Gaushalatrust and Others Vs Jashbhai Bhailalbhai Patel and Others
Gujarat High Court · (2008) 04 GUJ CK 0040
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 76
High Courts04 Apr 2008Allowed
Mehul @ Melo Shanabhai Vasava Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0007
Penal Code, 1860 (IPC) — Section 376
High Courts04 Apr 2008
Yunus alias Kalu Abdreman Chauhan (Shaikh) Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Apr 2008Allowed
Nagarbhai U Parmar Vs Uttara Co-operative Housing Society Ltd and Others
Gujarat High Court · (2008) 2 GLH 365
Constitution of India, 1950 — Article 227
High Courts03 Apr 2008
State of Gujarat Vs Laxmansinh Chandrasinh Padhiyar
Gujarat High Court · (2008) CriLJ 3843 : (2008) 3 GLR 2519
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 57Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 114, 120(B), 304B, 386, 406
High Courts03 Apr 2008
Ashokbhai Bhupatbhai Pethani Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0008
Penal Code, 1860 (IPC) — Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts02 Apr 2008Allowed
Aktharbibi Abdul Razak Gulam Rasul and Others Vs United India Insurance Co. Ltd.
Gujarat High Court · (2009) ACJ 1823 : AIR 2008 Guj 146
Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 214(1)
High Courts02 Apr 2008
Kanjeta Vibhag Yuvak Mandal and Another Vs State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0064
Constitution of India, 1950 — Article 14
High Courts02 Apr 2008
Ramprakash R. Upadhyay Vs Manager Rang Pharmaceticals Indus.
Gujarat High Court · (2009) 120 FLR 396 : (2008) 3 GLR 2339
Industrial Disputes Act, 1947 — Section 17BNegotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Apr 2008
Shibubarman Dharajibarman Pandit Vs The State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0060
Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts01 Apr 2008Dismissed
Balvantsinh Haubha Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 145, 161, 24, 25, 26Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Apr 2008
Kanubhai P. Patel Vs Nirma Limited
Gujarat High Court · (2008) 04 GUJ CK 0063
Industrial Disputes Act, 1947 — Section 17B
High Courts01 Apr 2008
Shamjibhai Ramjibhai Kevadia and Others Vs Competent Authority and Deputy Collector and Others
Gujarat High Court · (2008) 04 GUJ CK 0061
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5)
High Courts01 Apr 2008Allowed
P.T.C. India Ltd. Formerly Power Trading Co. Vs Gujarat Urja Vikas Nigam Ltd.
Gujarat High Court · (2008) 2 GLH 654
Constitution of India, 1950 — Article 12, 14, 226Electricity Act, 2003 — Section 2(28), 61, 62, 63, 86
High Courts01 Apr 2008
Ld. Additional Principal Judge Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0018
Arms Act, 1959 — Section 25(1), 27Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 161, 173, 190