High Courts18 Mar 2008

Rameshbhai Tank and Others Vs O.L. of Vijay Mills Ltd.

Gujarat High Court · (2008) 3 CompLJ 516 : (2008) 3 GLR 2486 : (2008) 85 SCL 262

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 12(2), 12(3), 13Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 446(2), 456, 457(1), 468
High Courts18 Mar 2008

Gaurangbhai Bipinbhai Pandya Vs Bank of Baroda and Another

Gujarat High Court · AIR 2008 Guj 141 : (2010) 153 CompCas 359 : (2008) 2 GLR 1513

Constitution of India, 1950 — Article 12, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 13(7), 17, 18, 19