COURT ARCHIVE

Gujarat High Court judgments, 2008

1,047 judgments · page 38 of 53

High Courts31 Mar 2008Dismissed

Sarpanch-Paddhar Gram Panchayat Vs Collector and Others

Gujarat High Court · (2008) 2 GLR 1349

Bombay Land Revenue Code, 1879 — Section 20, 211Constitution of India, 1950 — Article 226, 227Gujarat Land Revenue Rules, 1972 — Rule 108, 108(6A)

High Courts31 Mar 2008

Babubhai Dahyabhai Kumbhar Vs State of Gujarat

Gujarat High Court · (2008) 03 GUJ CK 0074

Penal Code, 1860 (IPC) — Section 387, 397, 398, 452

High Courts31 Mar 2008Dismissed

Chandrakant Meghjibhai Daki Vs State of Gujarat

Gujarat High Court · (2008) 2 GLR 1146

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Evidence Act, 1872 — Section 10, 120B, 3, 30

High Courts31 Mar 2008

Rajendra V. Sanchania Vs State of Gujarat

Gujarat High Court · (2008) 03 GUJ CK 0051

Penal Code, 1860 (IPC) — Section 107, 306, 498A

High Courts31 Mar 2008

The District Collector, A'' Bad and Chairman of Sale Committee Vs Gujarat Industrial Investment Corporation Ltd. and Others

Gujarat High Court · (2008) 03 GUJ CK 0048

Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 23

High Courts31 Mar 2008Dismissed

Arvindbhai Ramjibhai Shah and Others Vs Sahyog Co-Operative Bank Ltd and Others

Gujarat High Court · (2008) 03 GUJ CK 0007

Constitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 167, 96

High Courts31 Mar 2008

In Re: Zydus BSV Research and Devlopment P. Ltd.

Gujarat High Court · (2008) 144 CompCas 450 : (2009) 2 CompLJ 317 : (2010) 98 SCL 36

Companies Act, 1956 — Section 391, 392, 393, 394

High Courts28 Mar 2008Dismissed

Oriental Insurance Co. Ltd. Vs Bhanuben and Others

Gujarat High Court · (2008) 03 GUJ CK 0071

Motor Vehicles Act, 1939 — Section 110CMotor Vehicles Act, 1988 — Section 149, 170, 173, 177

High Courts28 Mar 2008Dismissed

Parbatbhai Manshibhai Vanariyamunicipal Councilor and Dy. Vs P.V. Trivedi or His Successor in Office and Others

Gujarat High Court · AIR 2008 Guj 151

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 19 Rule 3 , Order 6 Rule 15, Order 6 Rule 17, Order 6 Rule 18Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 226

High Courts28 Mar 2008

O.L. of Commercial Ahmedabad Mills Ltd. Vs Manager, State Bank Of India and Others

Gujarat High Court · (2009) 147 CompCas 243

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Companies Act, 1956 — Section 446, 446(1), 446(1), 446(2), 446(3)Constitution of India, 1950 — Article 113, 226, 227, 39

High Courts28 Mar 2008Dismissed

Paresh @ Pappu Ranglal Chauhan Vs State of Gujarat and Another

Gujarat High Court · (2008) 2 GLH 24

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 120, 120B, 302, 34, 341

High Courts27 Mar 2008Allowed

PTC India Limited Formerly Power Trading Co. Vs Gujarat Urja Vikas Nigam Ltd.

Gujarat High Court · (2008) 2 GLR 1185

Constitution of India, 1950 — Article 12, 14, 226Electricity Act, 2003 — Section 2(28), 61, 62, 63, 86

High Courts27 Mar 2008Allowed

Jalaram Virpur Smruti Trust Vs Jt. Charity Commissioner

Gujarat High Court · (2008) 3 GLR 2738

Bombay Public Trusts (Gujarat) Rules, 1961 — Rule 32, 32(1), 32(1A), 32(2), 32(3)Bombay Public Trusts Act, 1950 — Section 33(1), 58, 58(1), 58(2), 58(3)Civil Procedure Code, 1908 (CPC) — Section 20

High Courts27 Mar 2008

New India Assurance Co. Ltd. and Others Vs Josnaben @ Jashuben Vallabhbhai and Others

Gujarat High Court · (2008) 03 GUJ CK 0036

Motor Vehicles Act, 1988 — Section 163A, 166, 168, 173

High Courts27 Mar 2008Dismissed

Dahiben Amaratbhai Patel Vs Amar Arvindkumar Raval and Others

Gujarat High Court · (2008) 03 GUJ CK 0034

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 31(1), 31(2), 7, 9Bombay Prevention of Fragmentation and consolidation of Holdings, (Gujarat Amendment) Act, 1978 — Section 9(2), 9(3)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70

High Courts27 Mar 2008

Anitha P.K. Prabhakaran and Others Vs Vikramsingh Balvantsingh Solanki and Others

Gujarat High Court · (2008) 03 GUJ CK 0032

High Courts27 Mar 2008

Shri Vivekanand Vikas Mandal Vs State Of Gujarat and Another

Gujarat High Court · (2008) 3 GLR 2170

Gujarat Secondary Education Act, 1972 — Section 33, 33(1)

High Courts26 Mar 2008

Merajbibi and Others Vs Gulammahmad Musabhai and Others

Gujarat High Court · (2008) 03 GUJ CK 0037

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 29(2), 5(11)Transfer of Property Act, 1882 — Section 10

High Courts26 Mar 2008Dismissed

Dhuliben Vs State of Gujarat

Gujarat High Court · (2008) 03 GUJ CK 0027

Penal Code, 1860 (IPC) — Section 504, 506, 506(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

High Courts26 Mar 2008

Iron Rolling Mills Pvt. Ltd. Vs Vinodkumar R. Singh

Gujarat High Court · (2009) 120 FLR 68

Industrial Disputes Act, 1947 — Section 11A, 17B, 25FFA