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Gujarat High Court judgments, 2008

1,047 judgments · page 36 of 53

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High Courts15 Apr 2008

Commissioner of Income Tax Vs Themis Chemicals Ltd.

Gujarat High Court · (2008) 04 GUJ CK 0003

Income Tax Act, 1961 — Section 256, 28, 80HHC
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High Courts15 Apr 2008

Commissioner of Income Tax Vs Ambica Corporation

Gujarat High Court · (2008) 04 GUJ CK 0001

Income Tax Act, 1961 — Section 147(a), 256(1), 256(1)
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High Courts11 Apr 2008Allowed

The Maganpura Othwad Sewa Sahakari Mandali Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2008) 04 GUJ CK 0069

Gujarat Co-operative Societies Act, 1961 — Section 107, 107(2), 107(3), 160, 160(1)
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High Courts11 Apr 2008Allowed

Dy. General Manager Vs Patel Anil Bachubhai and Another

Gujarat High Court · (2008) 04 GUJ CK 0053

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2, 2(12), 53, 54Land Acquisition Act, 1894 — Section 18, 2(12), 23, 23(1), 23(2)
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High Courts11 Apr 2008

Ramnikbhai Ramjibhai and Another Vs State of Gujarat and Others

Gujarat High Court · (2008) 3 GLR 2602

Constitution of India, 1950 — Article 136, 14, 19, 226, 31Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 5A
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High Courts11 Apr 2008

Santaben Kalabhai Bhangi Vs State of Gujarat

Gujarat High Court · (2008) 04 GUJ CK 0034

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 107, 306, 498A
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High Courts11 Apr 2008Dismissed

Arvind Karsanbhai Baria Vs State of Gujarat

Gujarat High Court · (2008) 04 GUJ CK 0033

Penal Code, 1860 (IPC) — Section 376, 506(2)
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High Courts11 Apr 2008

Gopalbhai Meghajibhai Kantia Vs Superintending Engineer

Gujarat High Court · (2008) 119 FLR 832 : (2008) 3 GLR 2200 : (2009) 2 LLJ 225

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17BNegotiable Instruments Act, 1881 (NI) — Section 138
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High Courts10 Apr 2008

Sureshbhai Raijibhai Makwana Vs State of Gujarat and Another

Gujarat High Court · (2008) 04 GUJ CK 0058

Penal Code, 1860 (IPC) — Section 363, 376
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High Courts10 Apr 2008

J.S. Ocean Liners PTE Ltd. Vs MV. AL Mansoor

Gujarat High Court · (2008) 04 GUJ CK 0041

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High Courts10 Apr 2008Dismissed

Shri Gujarat Valand Seva Sangh Vs The Charity Commissioner and Others

Gujarat High Court · (2008) 04 GUJ CK 0037

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High Courts10 Apr 2008

Mustan Taherbhai Vs Union of India (UOI) and Others

Gujarat High Court · (2008) 230 ELT 593

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129E
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High Courts10 Apr 2008

Ashokkumar Balchand Umlani Vs The State of Gujarat

Gujarat High Court · (2008) 04 GUJ CK 0035

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23
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High Courts09 Apr 2008

Commissioner of Income Tax Vs Parasram Karamchand

Gujarat High Court · (2008) 04 GUJ CK 0080

Income Tax Act, 1961 — Section 143, 256, 263, 64
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High Courts09 Apr 2008

Dr. Alpesh Shankarbhai Salvi and Others Vs State of Gujarat and Others

Gujarat High Court · (2008) 04 GUJ CK 0065

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High Courts09 Apr 2008

Commissioner of Income Tax Vs Arvindbhai Narottambhai (Huf)

Gujarat High Court · (2008) 306 ITR 33 : (2009) 177 TAXMAN 68

Income Tax Act, 1961 — Section 256(1)
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High Courts09 Apr 2008

Pratibha Chetankumar Mehta and Others Vs Mangalsinh Rana (Deleted) and Others

Gujarat High Court · (2008) 04 GUJ CK 0039

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High Courts09 Apr 2008

Gajanand Charity Trust Vs State of Gujarat and Others

Gujarat High Court · (2008) 04 GUJ CK 0038

Constitution of India, 1950 — Article 226
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High Courts09 Apr 2008

Commissioner of Income Tax Vs Vadilal Industries Ltd.

Gujarat High Court · (2008) 217 CTR 318

Income Tax Act, 1961 — Section 143(3), 256(1), 30, 31, 32
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High Courts09 Apr 2008

Pooja Prakashan and Others Vs State of Gujarat and Others

Gujarat High Court · (2008) 04 GUJ CK 0015

Constitution of India, 1950 — Article 226
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