High Courts24 Apr 2008Dismissed
Commissioner of Income Tax Vs Vinod Swarupchandra Mehta
Gujarat High Court · (2010) 322 ITR 399
Income Tax Act, 1961 — Section 68
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 35 of 53
High Courts23 Apr 2008
Kanji Shivaji Thakor and Others Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 3083
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 114, 307, 323, 324, 326
High Courts23 Apr 2008
Ratibhansinh Gangasinh Parihar Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts22 Apr 2008Allowed
Essar Oil Ltd. and 1 Vs State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0081
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226Wild Life (Protection) Act, 1972 — Section 29, 35, 35(6)
High Courts22 Apr 2008
Amichand Investment Pvt. Ltd. Vs Dy. Commissioner of Income Tax (Asstt.) S.R.
Gujarat High Court · (2008) 216 CTR 230 : (2008) 304 ITR 97
Income Tax Act, 1961 — Section 115J, 115J(1), 115J(1A), 198, 2(24)
High Courts22 Apr 2008
Nilesh Savjibhai Patel Vs O.L. of Sardar Cement Ltd. and Others
Gujarat High Court · (2008) 04 GUJ CK 0068
High Courts22 Apr 2008Dismissed
Sarabhai M. Chemicals Ltd. Vs Rajnikant V. Shah
Gujarat High Court · (2008) 2 GLR 1475
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts22 Apr 2008Dismissed
Maniyabhai Manabhai Uma Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 2801 : (2008) 3 GLR 2732
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 376(1), 376(2)
High Courts21 Apr 2008
Maganbhai Govindbhai Katariya and Others Vs Mukeshbhai Bhikhabhai Rathod and Others
Gujarat High Court · (2008) 2 GLH 214
High Courts21 Apr 2008
Suraj Corporation Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 217 CTR 73
Income Tax Act, 1961 — Section 245D(1), 245D(4)
High Courts21 Apr 2008Dismissed
5 Navtanpuri Dham-Khijda Mandir Trust and Others Vs Anilbhai Bhagwanji Jobanputra and Others
Gujarat High Court · (2008) 3 GLR 2529
Bombay Public Trusts Act, 1950 — Section 36, 36(1)Bombay Public Trusts Rules, 1951 — Rule 24Constitution of India, 1950 — Article 227
High Courts21 Apr 2008Allowed
Ganvit Pramilaben Barkabhai Vs The State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0026
Constitution of India, 1950 — Article 226
High Courts21 Apr 2008Allowed
Hiaben Jayantilal Shah Vs ITO and Another
Gujarat High Court · (2009) 227 CTR 666 : (2009) 310 ITR 31 : (2009) 181 TAXMAN 191
Income Tax Act, 1961 — Section 230A, 48, 49, 55, 55A
High Courts17 Apr 2008
O.L. of Ilaxi Modi Export Pvt. Ltd. Vs Ilaxi D. Modi and Others
Gujarat High Court · (2008) 144 CompCas 277 : (2008) 3 CompLJ 534
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 146(1), 162, 166, 209(5), 210
High Courts17 Apr 2008
Shri Vakil Ahmed Aziz Ahmed @ Kalwa Vs The State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(1), 198(2)Penal Code, 1860 (IPC) — Section 114, 346, 363, 376, 384
High Courts17 Apr 2008
Sureshchandra Lalbhai Desai Vs O.L. Gujarat State Textile Corporation Ltd. (In Liquidation) and Another
Gujarat High Court · (2008) 2 GLR 1644
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 28Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 2, 25, 3(1), 3(2), 4(2)
High Courts16 Apr 2008
Commissioner of Income Tax Vs Shree Ambica Flour Mills Corporation
Gujarat High Court · (2008) 04 GUJ CK 0048
Income Tax Act, 1961 — Section 256, 269SS, 269T, 271D, 271E
High Courts16 Apr 2008Dismissed
Oriental Insurance Co. Ltd. and Others Vs Alpaben and Others
Gujarat High Court · AIR 2008 Guj 122 : (2008) 3 GLR 2307
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), Order 41 Rule 22(4)Motor Vehicles Act, 1988 — Section 149, 170, 39, 39(1), 41
High Courts15 Apr 2008
Rasiklal S. Mardia Vs O.L. of Mardia Chemicals Limited and Another
Gujarat High Court · (2008) 147 CompCas 31 : (2010) 97 SCL 221
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies Act, 1956 — Section 446, 457
High Courts15 Apr 2008Allowed
Himson Fadis Machinery (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2010) 327 ITR 61
Income Tax Act, 1961 — Section 254, 256, 263, 80I