High Courts05 May 2008Dismissed
Bilimora Nagarpalika Vs State of Gujarat and Another
Gujarat High Court · (2008) 2 GLH 448 : (2009) 1 LLJ 147
Payment of Gratuity Act, 1972 — Section 2, 4(1), 5
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 33 of 53
High Courts05 May 2008
Commissioner of Income Tax Vs Mihir Textiles Ltd.
Gujarat High Court · (2008) 219 CTR 35 : (2009) 316 ITR 403 : (2009) 176 TAXMAN 28
Income Tax Act, 1961 — Section 256(1), 36, 36(1)
High Courts05 May 2008Dismissed
Sheth Shri S.R. Agrawal Vidyalaya Vs Shri Vidyarthi Mitra Mandal and Others
Gujarat High Court · (2008) 05 GUJ CK 0047
Gujarat Secondary and Higher Secondary Education Act, 1972 — Section 48
High Courts05 May 2008Dismissed
Bhanubhal Shanabhai Zala Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 3828
Criminal Procedure Code, 1973 (CrPC) — Section 313 , 344Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts05 May 2008
Yogendra Dashrathlal Shah Vs State of Gujarat
Gujarat High Court · (2008) 3 GLR 2541
Chartered Accountants Regulations, 1964 — Regulation 14Constitution of India, 1950 — Article 311(1)Criminal Procedure Code, 1973 (CrPC) — Section 263, 340, 342, 344, 344(4)
High Courts02 May 2008Dismissed
Valiben Jagmalbhai Pithiya Vs State of Gujarat and Others
Gujarat High Court · (2008) 05 GUJ CK 0081
High Courts02 May 2008
State of Gujarat Vs Pravinkumar Bhuderbhai Patel and Others
Gujarat High Court · (2008) 05 GUJ CK 0057
Drugs and Cosmetics Act, 1940 — Section 27, 28, 28A
High Courts02 May 2008
Dasrathsinh Lalubha Zala Vs Gujarat Electricity Board
Gujarat High Court · (2008) 05 GUJ CK 0045
Constitution of India, 1950 — Article 136, 14, 226, 227Industrial Disputes Act, 1947 — Section 17B, 25F, 33C(2)Industrial Employment (Standing Orders) Act, 1946 — Section 10A
High Courts02 May 2008
Shamjibhai Suniyabhai Vasava Vs State of Gujarat
Gujarat High Court · (2008) 05 GUJ CK 0043
Penal Code, 1860 (IPC) — Section 323, 324, 343, 363, 366
High Courts02 May 2008Allowed
Devabhai Parbatbhai Avadia and Others Vs District Collector and Another
Gujarat High Court · (2008) 2 GLR 1692
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 257, 258, 258(1), 258(3)Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 — Section 6, 7
High Courts02 May 2008Allowed
Agam Textile Pvt. Ltd. Vs Dakshin Gujarat Vij Company and Another
Gujarat High Court · (2008) 2 GLH 410
High Courts01 May 2008
Damyantiben and Others Vs Firozkhan Abdul Rasidkhan Pathan and Another
Gujarat High Court · (2009) ACJ 1111 : (2008) 2 GLR 1721
High Courts01 May 2008
Navendukumar Harshadbhai Brahmbhatt Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 429
High Courts01 May 2008Dismissed
Anil Chitarmal Samariya Vs State of Gujarat
Gujarat High Court · (2008) 05 GUJ CK 0059
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts01 May 2008
Imtiaz Ismail Shaikh Vs State of Gujarat
Gujarat High Court · (2008) 05 GUJ CK 0058
Penal Code, 1860 (IPC) — Section 312, 313
High Courts01 May 2008
Akbarbhai Rasulbhai Arodia Muman Vs The State of Gujarat and Another
Gujarat High Court · (2008) 05 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340Penal Code, 1860 (IPC) — Section 363, 366, 376, 506(2)
High Courts01 May 2008
N.K. Pandya Vs The State of Gujarat and Others
Gujarat High Court · (2008) 05 GUJ CK 0020
High Courts01 May 2008Dismissed
Haribhai Devaji Rupsing Malvi Vs State of Gujarat
Gujarat High Court · (2008) 05 GUJ CK 0012
Penal Code, 1860 (IPC) — Section 342, 365, 392, 395, 411
High Courts01 May 2008Dismissed
Aparna Vijaysinh Dodia Vs State of Gujarat and Others
Gujarat High Court · (2008) 05 GUJ CK 0003
Constitution of India, 1950 — Article 14
High Courts30 Apr 2008
Neetaben Gunvantbhai Thakkar and Others Vs Brihan Mumbai Electric Supply and Transport Undertaking
Gujarat High Court · (2008) 04 GUJ CK 0074