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Gujarat High Court judgments, 2008

1,047 judgments · page 32 of 53

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High Courts08 May 2008

Dabhi Rameshbhai Philipbhai Vs State of Gujarat and Another

Gujarat High Court · (2008) 05 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173(1), 439Penal Code, 1860 (IPC) — Section 114, 304B, 363, 366, 376
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High Courts07 May 2008Dismissed

Ramdev Developers Vs Jt. Chrity Commissioner and Others

Gujarat High Court · (2009) 1 GLR 337

Bombay Public Trusts Act, 1950 — Section 36, 36(1)Constitution of India, 1950 — Article 227
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High Courts07 May 2008Allowed

Hill Memorial High School and Another Vs District Education Officer and Another

Gujarat High Court · (2008) 2 GLH 520

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High Courts07 May 2008

Manager, Amreli Jilla Madhyasth Sahakari Bank Ltd. Vs Meghjibhai Mohanbhai Sagar

Gujarat High Court · (2008) 05 GUJ CK 0060

Gujarat Co-operative Societies Act, 1961 — Section 50Gujarat Gratuity Rules, 1973 — Rule 10
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High Courts07 May 2008Dismissed

Pravinchandra Shankerlal Riska Vs State of Gujarat

Gujarat High Court · (2008) 05 GUJ CK 0037

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts07 May 2008

Anilkumar Chhaganlal Mehtra Vs State of Gujarat and Another

Gujarat High Court · (2008) 05 GUJ CK 0034

Arms Act, 1959 — Section 25, 25(1)CEvidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 162, 397, 398
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High Courts07 May 2008Dismissed

Gram Vikas Trust and Another Vs State of Gujarat and Others

Gujarat High Court · (2008) 2 GLH 407

Constitution of India, 1950 — Article 14, 19
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High Courts07 May 2008

Commissioner of Income Tax Vs Unique Industries

Gujarat High Court · (2008) 307 ITR 350

Income Tax Act, 1961 — Section 256(1)
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High Courts07 May 2008

Surendrabhai Chunilal Sheth (Decd.) through heirs Mehulbhai and Others Vs Oriental Insurance Co. Ltd. and Others

Gujarat High Court · (2006) ACJ 2527 : (2008) 3 GLR 2421

Motor Vehicles Act, 1988 — Section 128
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High Courts07 May 2008

Commissioner of Income Tax Vs Vikshra Trading and Investments Ltd.

Gujarat High Court · (2009) 226 CTR 652

Industries (Development and Regulation) Act, 1951 — Section 11B
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High Courts06 May 2008

Director of Income Tax (Exemption) Vs Divyajyot Foundation

Gujarat High Court · (2010) 321 ITR 53

Income Tax Act, 1961 — Section 12(3), 80G, 80G(5C), 80JIncome Tax Rules, 1962 — Rule 18AAAA
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High Courts06 May 2008Dismissed

Upendrabhai Shantilal Maniar Vs Sheth Shri Morarjibhai Dhanjibhai Padiya and Another

Gujarat High Court · (2008) 3 GLH 308 : (2008) 3 GLR 2324

Bombay Public Trusts Act, 1950 — Section 35, 36, 36(3)
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High Courts06 May 2008Dismissed

National Insurance Company Vs Jayashreeben Nandulal Nerkar (Patil) and Others

Gujarat High Court · (2008) 3 GLR 2004 : (2011) 2 TAC 237

Civil Procedure Code, 1908 (CPC) — Section 34Workmens Compensation Act, 1923 — Section 10, 11(1), 19, 3, 3(5)
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High Courts06 May 2008

Vepar Vikas Co Operative Bank Ltd. Vs Jubilee Motor Stores and Others

Gujarat High Court · (2008) 05 GUJ CK 0046

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High Courts06 May 2008Dismissed

Employees State Insurance Corporation Vs Pioma Industries

Gujarat High Court · (2008) 2 GLR 1729

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 96 , 96(3)Constitution of India, 1950 — Article 226, 227, 39ACriminal Procedure Code, 1973 (CrPC) — Section 195
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High Courts06 May 2008Allowed

Taviyad Amrutaben Ravjibhai Vs State of Gujarat and Others

Gujarat High Court · (2008) 05 GUJ CK 0041

Letters Patent Act, 1865 — Clause 15
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High Courts06 May 2008

Mekaster Valves and Engineering Services Private Limited

Gujarat High Court · (2009) 149 CompCas 593 : (2010) 98 SCL 8

Companies Act, 1956 — Section 100, 149(2A), 17, 21, 259
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High Courts06 May 2008

Deepak Nitrite Limited Vs Commissioner of Income Tax

Gujarat High Court · (2008) 220 CTR 374 : (2008) 307 ITR 289

Income Tax Act, 1961 — Section 139(5), 143(1), 143(2), 143(3), 256(1)
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High Courts06 May 2008

Balubhai Lalabhai Vs State of Gujarat and Others

Gujarat High Court · (2008) 05 GUJ CK 0008

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 70
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High Courts05 May 2008Allowed

Bharat Co-Op Bank Ltd. Vs Union of India (UOI) and Others

Gujarat High Court · (2008) 05 GUJ CK 0078

Contract Act, 1872 — Section 3, 4, 49
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