High Courts22 Jul 2008
National Insurance Co. Ltd. Vs Maganbhai Arjanbhai Rudani
Gujarat High Court · (2008) 3 GLH 34
Motor Vehicles Act, 1988 — Section 147, 3
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 24 of 53
High Courts22 Jul 2008
Heirs and Legal Representatives of Late Laxmanbhai S. Patel Vs Commissioner of Income Tax
Gujarat High Court · (2009) 222 CTR 138 : (2010) 327 ITR 290
Finance (No. 2) Act, 1965 — Section 24, 24(1), 24(2), 24(3), 24(6)Income Tax Act, 1961 — Section 131, 132, 132(5), 142(2A), 256(1)
High Courts22 Jul 2008Dismissed
The Commissioner of Central Excise and Customs Vs Chloritech Industries
Gujarat High Court · (2009) 235 ELT 17
Central Excises and Salt Act, 1944 — Section 11A(2B), 11AB, 4, 4(1), 4(3)
High Courts22 Jul 2008Allowed
Mahendrabhai Mohanlal Panchal and Others Vs State of Gujarat and Another
Gujarat High Court · (2008) 07 GUJ CK 0015
Penal Code, 1860 (IPC) — Section 114, 494
High Courts22 Jul 2008Dismissed
Gulam Mustafa Haji Mohmed Khadiwala Vs State of Gujarat and Others
Gujarat High Court · (2008) 07 GUJ CK 0005
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32A, 32C, 32E, 32H, 32JConstitution of India, 1950 — Article 227
High Courts21 Jul 2008Allowed
Jivanlal Joitaram Patel Vs National Highways Authority of India and Others
Gujarat High Court · AIR 2008 Guj 181
High Courts21 Jul 2008
Union of India (UOI) and Another Vs Satishchandra Laxmishanker Dave and Another
Gujarat High Court · (2008) 07 GUJ CK 0090
Central Civil Services (Pension) Rules, 1972 — Rule 9Union Public Service Commission (Exemption from Consultation) Regulations, 1958 — Rule 5, 5(2)
High Courts21 Jul 2008
Jay Yashwant Desai and Another Vs Industrial Development Bank of India and Others
Gujarat High Court · (2009) 28 GLH 1 : (2009) 1 GLH 28
Constitution of India, 1950 — Article 12
High Courts21 Jul 2008Dismissed
National Insurance Co. Ltd. Vs Vasubhai Raviyabhai Ghodi and Others
Gujarat High Court · (2008) 3 GLH 155
Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts21 Jul 2008Allowed
Elecon Engineering Co. Ltd. Vs A.Commissioner of Income Tax
Gujarat High Court · (2008) 220 CTR 577
Income Tax Act, 1961 — Section 143(3), 36(1), 37, 37(1), 43A
High Courts21 Jul 2008Allowed
Sercon Private Limited Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2008) 218 CTR 479
Income Tax Act, 1961 — Section 115, 119, 119(2), 143(3), 260A
High Courts21 Jul 2008
Agriculture Produce Market Committee Vs Kanubhai Laxmanbhai Patel
Gujarat High Court · (2009) 2 LLJ 41
Industrial Disputes Act, 1947 — Section 2, 25H
High Courts18 Jul 2008
Krishna Textiles Vs The Commissioner of Income Tax
Gujarat High Court · (2008) 220 CTR 568 : (2009) 310 ITR 227
Evidence Act, 1872 — Section 106, 8Income Tax Act, 1961 — Section 37, 37(1), 69, 69A, 69B
High Courts18 Jul 2008Allowed
Prince Satyanarayan Khatik Vs State of Gujarat and Others
Gujarat High Court · (2008) 07 GUJ CK 0094
High Courts18 Jul 2008
National Insurance Co. Ltd. Vs Niruben Natwarbhai Patel
Gujarat High Court · (2008) 07 GUJ CK 0086
Motor Vehicles Act, 1988 — Section 166, 173
High Courts18 Jul 2008
Bhikhabhai Dahyabhai Savaliya Vs Paschim Gujarat Vij Co. Ltd.
Gujarat High Court · AIR 2008 Guj 190 : (2008) 3 GLH 191
High Courts18 Jul 2008Dismissed
Deputy Commissioner of Income Tax Vs Madhusudan Industries Ltd.
Gujarat High Court · (2008) 218 CTR 493 : (2010) 322 ITR 438
Income Tax Act, 1961 — Section 115J, 207, 208, 209, 210
High Courts18 Jul 2008Dismissed
Asstt. Commissioner of Income Tax-II Vs Emmtici Engg. Ltd.
Gujarat High Court · (2009) 316 ITR 153 : (2008) 174 TAXMAN 525
Income Tax Act, 1961 — Section 215, 215
High Courts18 Jul 2008
Dr. Shail Abhay Vasavada Vs Chairman and Others
Gujarat High Court · (2008) 07 GUJ CK 0027
Constitution of India, 1950 — Article 142, 226
High Courts18 Jul 2008Dismissed
Deputy Commissioner of Income Tax (Assessment) Vs Associated Crown Closures P. Ltd.
Gujarat High Court · (2009) 315 ITR 291
Income Tax Act, 1961 — Section 115J, 207, 208, 209, 210