High Courts11 Jul 2008Allowed
Jadav Vitthalsinh Kalyansinh Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLH 25 : (2008) 25 GLH 3
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 26 of 53
High Courts11 Jul 2008Dismissed
Pushpaben Natverlal Darji and others Vs Nila Borav Engineering Ltd. and others
Gujarat High Court · (2008) 07 GUJ CK 0031
Workmens Compensation Act, 1923 — Section 3(1), 3(1)
High Courts10 Jul 2008Dismissed
Krishnapalsinh S. Vijaysinh and Another Vs Jyotsanaben Jashvantrai and Others
Gujarat High Court · (2008) 07 GUJ CK 0092
Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 173
High Courts09 Jul 2008
Reginol Director Guj. State Road Transport Corpo. Vs Lilaben and Others
Gujarat High Court · (2008) 3 GLR 2677
Motor Vehicles Act, 1988 — Section 168
High Courts09 Jul 2008Allowed
Prahladbhai Patel and Another Vs Gujarat State Information Commission and Others
Gujarat High Court · (2008) 07 GUJ CK 0058
High Courts09 Jul 2008Dismissed
Commissioner of Income Tax Vs Dineshchandra S. Shah
Gujarat High Court · (2008) 219 CTR 247 : (2009) 317 ITR 391
Finance Act, 2008 — Section 17, 268A, 268A(1)
High Courts09 Jul 2008Dismissed
Ghusabhai Raisangbhai Chorasiya and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 45
Criminal Procedure Code, 1973 (CrPC) — Section 374, 377(1), 378(1)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 114, 201, 306, 498A
High Courts08 Jul 2008Dismissed
State of Gujarat Vs Dhirubhai G. Patel and Another
Gujarat High Court · (2008) 07 GUJ CK 0100
Bombay Prohibition Act, 1949 — Section 103, 11(1), 65(A), 81Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 460
High Courts08 Jul 2008Dismissed
Gujarat State Road Transport Corporation Vs Lalitaben Kantibhai Paliya and Another
Gujarat High Court · (2008) 07 GUJ CK 0096
Central Motor Vehicles Rules, 1989 — Rule 231Motor Vehicles Act, 1988 — Section 140, 142, 166
High Courts08 Jul 2008
State of Gujarat Vs Chhaganbhai Govindbhai Mevada and Another
Gujarat High Court · (2008) 07 GUJ CK 0078
Constitution of India, 1950 — Article 162, 226, 309
High Courts08 Jul 2008Allowed
State of Gujarat Vs Dipak Kumar Mohanbhai Jadav and Another
Gujarat High Court · (2008) 07 GUJ CK 0064
Constitution of India, 1950 — Article 162, 226, 309
High Courts08 Jul 2008Allowed
Vijalpore Municipality Vs State of Gujarat and Others
Gujarat High Court · AIR 2008 Guj 183
Gujarat Municipalities Act, 1963 — Section 101, 102, 129A, 266B(2), 99
High Courts07 Jul 2008Dismissed
Ashwinkumar Nee Pankajbhai Gordhanbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLR 79
Constitution of India, 1950 — Article 226Gujarat Agricultural Lands Ceiling Act, 1960 — Section 38, 41
High Courts07 Jul 2008Allowed
Nivedita M. Makwana Vs P.M. Shukla
Gujarat High Court · (2008) 07 GUJ CK 0111
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132A, 158BB, 158BD
High Courts07 Jul 2008Allowed
Lakhabhai Popatbhai Sorathiya Vs Imbudsman of Electricity and Another
Gujarat High Court · (2008) 3 GLH 10 : (2008) 10 GLH 3
Constitution of India, 1950 — Article 226
High Courts07 Jul 2008
Iqbalhussain Mehmudmiyan Malik Vs State of Gujarat and Others
Gujarat High Court · (2008) 07 GUJ CK 0059
Constitution of India, 1950 — Article 12
High Courts07 Jul 2008Dismissed
United India Insurance Co. Ltd. Vs Rushika Amrutji Thakore and Others
Gujarat High Court · (2008) 07 GUJ CK 0052
Gujarat Motor Vehicles Rules, 1989 — Rule 211 , 212, 213, 215, 217Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 10(2), 109, 113A, 115(1), 116
High Courts07 Jul 2008
State of Gujarat Vs Sardarsinh Jawansinh Parmar
Gujarat High Court · (2008) 07 GUJ CK 0049
Penal Code, 1860 (IPC) — Section 302, 323, 332, 392
High Courts07 Jul 2008
Ravjibhai Gigabhai Vs Virjibhai Ravjibhai and Others
Gujarat High Court · AIR 2008 Guj 171 : (2009) 1 GLR 407
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(2), 11(3), 12(2), 12(3), 29
High Courts04 Jul 2008Allowed
Commissioner of Customs Vs Jhunjhunwala Vanaspati Ltd.
Gujarat High Court · (2008) 120 ECC 231 : (2008) 156 ECR 231 : (2008) 232 ELT 600
Customs Act, 1962 — Section 130, 149, 17, 2, 2(26)Customs Tariff Act, 1975 — Section 90