High Courts18 Jul 2008
National Insurance Co. Ltd. Vs Vidyaben and Others
Gujarat High Court · (2008) 07 GUJ CK 0017
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 25 of 53
High Courts18 Jul 2008Dismissed
Bhagubhai Thagalabhai Gamit Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2008Dismissed
Harivadan @ Haribhai Nandubhai Patal Vs Manan Roadways
Gujarat High Court · (2008) 119 FLR 662 : (2009) 87 GLH 3 : (2009) 3 GLH 87
Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts17 Jul 2008Allowed
Hynoup Food and Oil Industries Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2008) 219 CTR 124 : (2008) 307 ITR 115
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 148(1), 148(2)
High Courts17 Jul 2008Dismissed
State of Gujarat Vs Madhaji Punmji Thakore
Gujarat High Court · (2008) 07 GUJ CK 0102
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2008Allowed
Dipti Engineering Vs General Manager Gujarat State Financial Corpn.
Gujarat High Court · AIR 2008 Guj 169
Constitution of India, 1950 — Article 12
High Courts17 Jul 2008
Iron Rolling Mills Pvt. Ltd. Vs Vinodkumar R. Singh
Gujarat High Court · (2008) 3 GLH 115 : (2008) 3 GLR 1926 : (2009) 1 LLJ 503
Constitution of India, 1950 — Article 21Industrial Disputes Act, 1947 — Section 17BSick Industrial Companies (Special Provisions) Act, 1985 — Section 25O(1)
High Courts17 Jul 2008
Ahmadbhai Kalubhai Shaikh Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
High Courts16 Jul 2008Allowed
Hirabhai Morarbhai Tandel Vs The Competent Authority, SAFEMA/NDPS Unit and Others
Gujarat High Court · (2008) CriLJ 4290
Smugglers and Foreign Exchange Manipulators (Appellate Tribunal for Forfeited Property) Rules, 1977 — Rule 6(7), 6(8)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6(1), 6(7), 6(8), 7
High Courts16 Jul 2008Allowed
GSRTC Vs Minor Alpesh Vinodbhai Kadiya and Others
Gujarat High Court · (2008) 07 GUJ CK 0056
Motor Vehicles Act, 1988 — Section 166, 173
High Courts15 Jul 2008
Aarasuri Ambaji Mata Devasthan Trust Vs Gemarji Magan Bhai Raval
Gujarat High Court · (2008) 119 FLR 659
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts15 Jul 2008Dismissed
Gopalbhai Chandubhai Rana Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4023 : (2008) 3 GLR 2026
Criminal Procedure Code, 1973 (CrPC) — Section 100, 101, 209, 313, 374Electricity Act, 1910 — Section 39Electricity Act, 2003 — Section 126, 135, 135(1), 135(1)(A), 135(1)(C)
High Courts15 Jul 2008Allowed
State of Gujarat Vs Harijan Bhala Teja
Gujarat High Court · (2008) 07 GUJ CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Jul 2008Dismissed
Ratilal Magabhai Vasava Vs The State of Gujarat
Gujarat High Court · (2008) CriLJ 4016
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 309, 323, 341, 376
High Courts15 Jul 2008Dismissed
State of Gujarat Vs Ravjibhai Babubhai and Others
Gujarat High Court · (2008) 07 GUJ CK 0048
Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2008Dismissed
Shantaben Pitambarbhai Vankar Vs Jitendra Kumar Lakshmichand Shah and Others
Gujarat High Court · (2009) ACJ 1942
High Courts14 Jul 2008Allowed
Dr. Kirit Amrutlal Agravat Vs Dr. Minakumari Kirit Agravat
Gujarat High Court · (2008) 07 GUJ CK 0033
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24, 9
High Courts11 Jul 2008Allowed
Darshanaben (Dharva Parmar) and Others Vs Shantibhai Ratilal Parmar (Dharva Parmar) and Others
Gujarat High Court · AIR 2008 Guj 167 : (2008) 3 GLH 439
Family Courts Act, 1984 — Section 7, 8
High Courts11 Jul 2008Dismissed
Dhariyal Chemicals Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 234 ELT 208
Central Excise (Amendment) Rules, 2002 — Rule 8(1)Central Excise Rules, 1944 — Rule 12CCCENVAT (Credit) Rules, 2004 — Rule 3(4)
High Courts11 Jul 2008
United India Insurance Co. Ltd. Vs Lilaben Vallabhbhai and Others
Gujarat High Court · (2008) 07 GUJ CK 0061
Motor Vehicles Act, 1988 — Section 166, 173