High Courts28 Jul 2008
Commissioner of Income Tax Vs Madhu Silk Textiles
Gujarat High Court · (2008) 07 GUJ CK 0003
Income Tax Act, 1961 — Section 256(1), 256(1), 80HHA, 80HHA, 80I
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 23 of 53
High Courts25 Jul 2008Dismissed
New India Assurance Co. Ltd. Vs Devraj Haribhai Gadhvi and Another
Gujarat High Court · (2008) 3 GLH 101
Motor Vehicles Act, 1988 — Section 140, 158(6), 163, 163A, 163A(1)Penal Code, 1860 (IPC) — Section 114, 120B, 302, 307, 332
High Courts25 Jul 2008Allowed
Claris Lifescience Limited Vs The State of Gujarat and Another
Gujarat High Court · (2008) 07 GUJ CK 0053
Drugs and Cosmetics Act, 1940 — Section 25, 25(3), 25(4)
High Courts25 Jul 2008Dismissed
Thakor Sedhaji Ravaji Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 210, 302, 34
High Courts25 Jul 2008Disposed Off
Dy. Commissioner of Income Tax Vs Gujarat State Investments Ltd.
Gujarat High Court · (2010) 229 CTR 201
Income Tax Act, 1961 — Section 260A, 260A
High Courts25 Jul 2008Dismissed
Takhu Bhaya Sankhi Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 504
High Courts24 Jul 2008Allowed
Murlidhar Thakurmal Vs L.K. Koolwal or his Successor in Office
Gujarat High Court · (2008) 07 GUJ CK 0115
Constitution of India, 1950 — Article 226Finance Act, 1998 — Section 95(i)(c)
High Courts24 Jul 2008Allowed
New India Assurance Co. Ltd. Vs Meenaben B. Dhangar and Others
Gujarat High Court · (2008) 3 GLH 173
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22 , Order 41 Rule 33, 35AConsumer Protection Act, 1986 — Section 18Motor Vehicles Act, 1988 — Section 146(1), 147 , 147(1)
High Courts24 Jul 2008Allowed
Kailashben Punjabhai Patel and Another Vs State of Gujarat and Another
Gujarat High Court · (2008) 07 GUJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 114, 188, 494, 497, 504
High Courts24 Jul 2008Allowed
Priyanka Carbon and Chemical Industries (P) Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2008) 07 GUJ CK 0012
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 148
High Courts24 Jul 2008
Bhupatbhai Mohanbhai Vaghela and Others Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0011
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts24 Jul 2008Dismissed
Viraji Dhanaji Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2008Dismissed
Jafrukhan Imamkhan Pathan Vs Pavankumar Rameshchandra Jain and Another
Gujarat High Court · (2008) 07 GUJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Gujarat Panchayats (Amendment) Act, 1993 — Section 242Penal Code, 1860 (IPC) — Section 114, 463, 465, 471
High Courts23 Jul 2008Dismissed
Ranchhod @ Hakko Jivandas Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Jul 2008Allowed
Apurv R. Hathi Vs J.G. Arora or Successor Designated Authority
Gujarat High Court · (2008) 07 GUJ CK 0071
Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1998 — Section 89, 95Income Tax Act, 1961 — Section 140A, 249, 264
High Courts23 Jul 2008Dismissed
Manilal Kunvarji Shah Vs J.G. Arora, Designated Authority and Another
Gujarat High Court · (2008) 07 GUJ CK 0070
Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1998 — Section 89, 95Income Tax Act, 1961 — Section 154, 155, 245D, 264
High Courts23 Jul 2008Allowed
State of Gujarat Vs Hathisinh A. Parmar
Gujarat High Court · (2008) 07 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2008Allowed
Omkar Exports and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 240 ELT 355
Customs Act, 1962 — Section 11BB, 27A
High Courts22 Jul 2008Dismissed
Pankaj Aluminium Industries Private Limited Vs Pankaj Extrusions Ltd.
Gujarat High Court · (2009) 149 CompCas 660 : (2009) 90 SCL 196
Arbitration and Conciliation Act, 1996 — Section 34Companies Act, 1956 — Section 111A(2), 111A(3), 111A(4), 391, 392
High Courts22 Jul 2008Dismissed
Mangubhai Ravjibhai Nayka Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 27, 8Penal Code, 1860 (IPC) — Section 149, 302