High Courts31 Jul 2008Allowed
Rathod Arjanbhai Dudhabhai Vs State of Gujarat and Others
Gujarat High Court · (2008) 07 GUJ CK 0066
COURT ARCHIVE
Gujarat High Court judgments, 2008
1,047 judgments · page 22 of 53
High Courts31 Jul 2008Allowed
Priya Talkies - Shirin Estates Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2008) 07 GUJ CK 0045
Gujarat Entertainment Tax Act, 1977 — Section 6(3), 6(5)
High Courts31 Jul 2008
United India Insurance Co. Ltd. Vs Lalitaben Vinodbhai Punjabhai Vankar and Others
Gujarat High Court · (2008) 07 GUJ CK 0040
Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 134, 147, 147(1), 149(2), 177Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts31 Jul 2008Dismissed
Natvarsinh Jhalasinh Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 4074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts30 Jul 2008Allowed
Farsubhai Muljibhai Goklani Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLH 126
High Courts30 Jul 2008Dismissed
Commissioner of Income Tax III Vs R.K. Construction Co.
Gujarat High Court · (2009) 221 CTR 415 : (2009) 313 ITR 65
Income Tax Act, 1961 — Section 131, 142(1), 143(2), 143(3), 145(3)
High Courts30 Jul 2008
Mansukh Karsan Vaghari Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0077
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 504
High Courts30 Jul 2008Dismissed
Prabhatbhai Aatabhai Dabhi Vs State of Gujarat
Gujarat High Court · (2008) 07 GUJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2008Dismissed
Commissioner of Income Tax Vs Ujala Dyeing and Printing Mills P. Ltd.
Gujarat High Court · (2010) 328 ITR 437
Income Tax Act, 1961 — Section 133(6), 143(3), 260A, 68
High Courts30 Jul 2008Allowed
Cosmonaut Chemicals and Another Vs Union of India (UOI) and Another
Gujarat High Court · (2008) 233 ELT 46
Central Excise Rules, 1944 — Rule 12(1)Central Excise Rules, 2002 — Rule 18Central Excises and Salt Act, 1944 — Section 11B, 11B(2), 12A
High Courts30 Jul 2008Dismissed
Special Prints Ltd. Vs Union of India (UOI) and Another
Gujarat High Court · (2009) 238 ELT 738
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129ESick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 22
High Courts30 Jul 2008Dismissed
Navpad Textile Industries Ltd. and Another Vs Union of India (UOI) and Another
Gujarat High Court · (2009) 234 ELT 394
Central Excises and Salt Act, 1944 — Section 11(A)(1), 11(A)(2), 35B, 35FCustoms Act, 1962 — Section 129ESick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
High Courts30 Jul 2008Dismissed
State of Gujarat Vs Kanubhai Marghabhai Patel and Others
Gujarat High Court · (2008) 07 GUJ CK 0004
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2008
Sukhadia Jamnadas Maganlal Vs ITO
Gujarat High Court · (2008) 07 GUJ CK 0002
Income Tax Act, 1961 — Section 145, 145, 260A, 260A
High Courts29 Jul 2008Dismissed
The Commissioner of Central Excise Vs Excel Crop Care Ltd.
Gujarat High Court · (2009) 224 CTR 59 : (2008) 12 STR 436 : (2009) 20 STT 164
CENVAT (Credit) Rules, 2004 — Rule 2L, 3, 9(5)
High Courts29 Jul 2008Allowed
Gujarat State Road Transport Corporation Vs Hussainbhai J. Saiyed
Gujarat High Court · (2009) 1 GLH 354 : (2009) 2 LLJ 43
Industrial Disputes Act, 1947 — Section 11A
High Courts29 Jul 2008Allowed
Maniben Gagaji Thakore Vs (The) State of Gujarat and Another
Gujarat High Court · (2008) 3 GLH 204
Income Tax Act, 1961 — Section 271
High Courts28 Jul 2008
Narendrakumar Jayshankar Joshi Vs General Manager, Panchmahal District Co-op. Bank Ltd.
Gujarat High Court · (2008) 119 FLR 666 : (2009) 1 LLJ 263
Gujarat Payment of Gratuity Act, 1972 — Section 4, 4(6), 7, 8Gujarat Payment of Gratuity Rules, 1972 — Rule 11
High Courts28 Jul 2008Dismissed
Asstt. Commissioner of Income Tax Vs Coromandal Investment Pvt. Ltd.
Gujarat High Court · (2009) 225 CTR 313 : (2009) 316 ITR 104
Income Tax Act, 1961 — Section 119, 18, 19, 194A, 20
High Courts28 Jul 2008Dismissed
Vimlaben Motiram Vs State of Guj.
Gujarat High Court · (2008) CriLJ 4280 : (2009) 1 GLR 261
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 306