High Courts12 Feb 1993
Gujarat State Road Transport Corporation Vs Danaji Sukaji Kodiyar
Gujarat High Court · (1994) 1 GLR 87 : (1994) 2 LLJ 1113
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 21 of 24
High Courts12 Feb 1993
Amitkumar Muljibhai Brahmbhatt and Another Vs State of Gujarat and Another
Gujarat High Court · (1993) 1 GLR 661
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 114 , 494
High Courts12 Feb 1993
Indravadan @ Indubhai Chimanlal Shah Vs State of Gujarat
Gujarat High Court · (1993) 2 GLR 1351
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 120B, 406, 406, 420
High Courts11 Feb 1993
Jayantibhai Revabhai Vs State of Gujarat and Others
Gujarat High Court · (1993) 2 GLR 1187
Constitution of India, 1950 — Article 226, 227
High Courts11 Feb 1993
Gambhirsinhji Bhavsinhji Padheriya Vs State of Gujarat
Gujarat High Court · (1993) 1 GLR 649
Criminal Procedure Code, 1973 (CrPC) — Section 309, 374, 399, 401(1), 409
High Courts11 Feb 1993
Mehsana District Co-operative Milk Producers'' Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 112 CTR 224 : (1993) 203 ITR 601
Income Tax Act, 1961 — Section 10(2), 37, 43(1), 80J, 84
High Courts11 Feb 1993
Kantilal Ishwarlal Chael Vs Commissioner of Wealth Tax
Gujarat High Court · (1993) 111 CTR 164 : (1993) 203 ITR 579
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 18B
High Courts11 Feb 1993
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs COMMISSIONER OF Income Tax.
Gujarat High Court · (1993) 112 CTR 224 : (1993) 203 ITR 601
Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts11 Feb 1993
Navnitbhai Gordhandas Chokshi Vs Appropriate Authority
Gujarat High Court · (1993) 02 GUJ CK 0006
Income Tax Act, 1961 — Section 269UJ
High Courts10 Feb 1993
Rashmi Enterprises Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0045
Gujarat Sales Tax Act, 1969 — Section 18, 19A, 19B, 4(2), 49
High Courts10 Feb 1993
Commissioner of Income Tax Vs Otto Weyeneth
Gujarat High Court · (1993) 02 GUJ CK 0038
Income Tax Act, 1961 — Section 10(14), 256(1), 5(1), 9(1)
High Courts10 Feb 1993
SLM Maneklal Industries Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0020
Income Tax Act, 1961 — Section 256(1)
High Courts10 Feb 1993
Commissioner of Income Tax Vs Chandrakant C. Gandhi
Gujarat High Court · (1993) 02 GUJ CK 0008
Income Tax Act, 1961 — Section 256(1), 49(1)
High Courts08 Feb 1993
New Jehangir Vakil Mills Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0039
Income Tax Act, 1961 — Section 256(1)
High Courts08 Feb 1993
Suhrid Geigy Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0036
Income Tax Act, 1961 — Section 256(1), 28, 37
High Courts08 Feb 1993
Suhrid Geigy Limited Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0022
Income Tax Act, 1961 — Section 256(1), 28, 35(2), 37
High Courts08 Feb 1993
R. Krishnamurthy Vs Commissioner of Income Tax
Gujarat High Court · (1993) 204 ITR 47
Income Tax Act, 1961 — Section 277, 45, 53, 54
High Courts08 Feb 1993
Principal, Sardar Patel High School and Another Vs Chunibhai Nathubhai Raval and Another
Gujarat High Court · (1993) 1 GLR 642
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 73Gujarat Secondary Education Act, 1972 — Section 36(1)
High Courts05 Feb 1993
Gandabhai Ranchhodji Gandhi Vs Noshir Ka Vasji Sabowala and Others
Gujarat High Court · AIR 1994 Guj 18 : (1993) 1 GLR 238
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(3), 13(1)Evidence Act, 1872 — Section 116Succession Act, 1925 — Section 213, 227
High Courts05 Feb 1993
Metta Embo Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0035
Gujarat Sales Tax Act, 1969 — Section 69(1)