High Courts26 Feb 1993
Vikas Traders Vs State of Gujarat and Others
Gujarat High Court · (1994) 1 GLR 15
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 20 of 24
High Courts26 Feb 1993
Patel Tiles Factory Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0034
Gujarat Sales Tax Act, 1969 — Section 62, 69
High Courts25 Feb 1993
Polson Model Dairy Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0042
Bombay Sales Tax Act, 1959 — Section 10, 11, 12, 13, 2
High Courts24 Feb 1993
Asandas Mitharam Narsinghani and Others Vs Tekchand Mitharam Sevakramani and Others
Gujarat High Court · (1993) 1 GLR 539
Arbitration Act, 1940 — Section 23, 30Partnership Act, 1932 — Section 46, 48
High Courts24 Feb 1993
P.K. Bansal, Commissioner of Police and Another Vs R.G. Jadeja
Gujarat High Court · (1993) 2 GLR 984
High Courts24 Feb 1993
Indequip Chem Dyes Ltd. and Another Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0002
Gujarat Sales Tax Act, 1969 — Section 69
High Courts22 Feb 1993
Pamila Agro Processing Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0021
Gujarat Sales Tax Act, 1969 — Section 41, 45(5), 45(6), 49, 49(2)
High Courts18 Feb 1993Allowed
Marwadi Punamji Motiji Vs Mohamad Siddique Musabhai Shaikh and Others
Gujarat High Court · AIR 1993 Guj 168 : (1993) 1 GLR 839
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28(1), 5(11)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Feb 1993
Marshal Distributors Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0046
Gujarat Sales Tax Act, 1969 — Section 12, 13, 13(A), 16, 16(1)
High Courts18 Feb 1993
Thakorlal Mohanlal Tankaria and Another Vs Saraswatiben
Gujarat High Court · (1993) 2 GLR 1047
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15(i), 29(2), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Feb 1993
Happy Oil Industries Vs State of Gujarat Gandhi Oil Mill Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0009
Gujarat Sales Tax Act, 1969 — Section 45(2), 45(6), 45(8), 69
High Courts17 Feb 1993
Arunaben Vrajlal Davda Vs State of Gujarat and Another
Gujarat High Court · (1993) 1 CivCC 581 : (1993) 2 GLR 1080
Constitution of India, 1950 — Article 227, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125Evidence Act, 1872 — Section 106
High Courts17 Feb 1993
Haran D. Manufacturing Co. Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0004
Gujarat Sales Tax Act, 1969 — Section 43, 69
High Courts17 Feb 1993
Commercial Ahmedabad Mills Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 204 ITR 505
Income Tax Act, 1961 — Section 28, 37(1), 37(4)
High Courts17 Feb 1993
Sejal Vikrambhai Patel and etc. Vs State of Gujarat and Others
Gujarat High Court · AIR 1993 Guj 150 : (1993) 1 GLR 602
Citizenship Act, 1955 — Section 10, 13, 18, 4, 4(1)Citizenship Rules, 2009 — Rule 30, 30(2)Constitution of India, 1950 — Article 14, 21, 226, 9
High Courts16 Feb 1993
Industrial Machinery Manufacturers Pvt. Ltd. Vs Commissioner of Income Tax (No. 2)
Gujarat High Court · (1993) 114 CTR 8 : (1993) 203 ITR 442 : (1994) 72 TAXMAN 236
Income Tax Act, 1961 — Section 37, 80
High Courts16 Feb 1993
Ramanlal Ambalal Patel Vs Hina Industries
Gujarat High Court · (1993) 2 CivCC 91 : (1993) 1 GLR 820
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 8, 9Specific Relief Act, 1963 — Section 6, 6
High Courts15 Feb 1993
Mer Ranmal Arjan and Another Vs State of Gujarat
Gujarat High Court · (1995) 1 GLR 275
Arms Act, 1959 — Section 25(1), 25(1)Bombay Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 147, 147, 148, 148, 149
High Courts12 Feb 1993Allowed
Amit Kumar Muljibhai Brahmbhatt and Another Vs State of Gujarat
Gujarat High Court · (1993) 2 DMC 171
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 494
High Courts12 Feb 1993
Satish Chandra D. Modi Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0024
Gujarat Sales Tax Act, 1969 — Section 69