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Gujarat High Court judgments, 1993

464 judgments · page 24 of 24

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High Courts18 Jan 1993

Kodarlal Keshavlal Vs State of Gujarat and Another

Gujarat High Court · (1993) 1 GLR 816

Bombay Police Act, 1951 — Section 25(2)(c), 5(b), 5(b)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34
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High Courts18 Jan 1993

V. Patel Dineshkumar Vs State of Gujarat

Gujarat High Court · (1993) 01 GUJ CK 0009

Central Sales Tax Act, 1956 — Section 9(2)Gujarat Sales Tax Act, 1969 — Section 45(6), 46A, 5, 69(1)
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High Courts15 Jan 1993

State of Gujarat Vs Avani Underwear Co.

Gujarat High Court · (1993) 01 GUJ CK 0022

Gujarat Sales Tax Act, 1969 — Section 55, 55(2), 65, 66, 66(5)
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High Courts15 Jan 1993

State Trading Corporation of India Ltd. Vs State of Gujarat

Gujarat High Court · (1993) 01 GUJ CK 0011

Central Sales Tax Act, 1956 — Section 3, 9, 9(2)Gujarat Sales Tax Act, 1969 — Section 45, 47, 47(1), 47(4A), 69
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