High Courts28 Jan 1993
Commissioner of Income Tax Vs Karamchand Premchand Pvt. Ltd.
Gujarat High Court · (1993) 111 CTR 117 : (1994) 208 ITR 561
Income Tax Act, 1961 — Section 147, 256(1), 34(3)
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 23 of 24
High Courts28 Jan 1993
Pankaj Amrutlal Vs State of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 416
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 302, 302
High Courts27 Jan 1993
Synbiotics Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 162
Income Tax Act, 1961 — Section 32, 35, 35(1), 40A(7)
High Courts27 Jan 1993
A.B. Parikh Vs Income Tax Officer
Gujarat High Court · (1993) 111 CTR 16 : (1993) 203 ITR 186
Income Tax Act, 1961 — Section 146, 147, 148, 149, 150(1)
High Courts27 Jan 1993
S.D.M. Basha Vs D.I.G. of Police, Wireless Communication and Others
Gujarat High Court · (1993) 1 GLR 877 : (1993) 2 LLJ 1150
Constitution of India, 1950 — Article 226
High Courts25 Jan 1993
T.K. Dutta Vs National Textile Corporation (Gujarat) Ltd. and Others
Gujarat High Court · (1993) 2 GLR 1776
Constitution of India, 1950 — Article 14Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 14(2), 14(2)
High Courts25 Jan 1993
H.S. Brothers Vs Commissioner of Income Tax
Gujarat High Court · (1993) 200 ITR 715
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 45
High Courts25 Jan 1993
Controller of Estate Duty Vs Anilchandra Gokalbhai
Gujarat High Court · (1993) 203 ITR 124
Estate Duty Act, 1953 — Section 10Income Tax Act, 1961 — Section 256(2)
High Courts25 Jan 1993
Soni Chimanlal Jethalal Vs State of Gujarat and Another
Gujarat High Court · (1994) 2 GLR 1100
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 380, 414, 452, 452(5), 454
High Courts22 Jan 1993
State of Gujarat Vs Dipak Lalbhai and Co.
Gujarat High Court · (1993) 01 GUJ CK 0029
Gujarat Sales Tax Act, 1969 — Section 18, 19A, 62, 69
High Courts22 Jan 1993
Haji Musa Ismail Vs District Education Officer and Another
Gujarat High Court · (1993) 1 GLR 377
Gujarat Secondary Education Act, 1972 — Section 17, 17(26), 34, 35, 40A
High Courts21 Jan 1993Allowed
Ushaben Ganpatsinh Barad Vs Devendrasinh Ramsinh Raj and Another
Gujarat High Court · (1994) 2 DMC 211 : (1994) 1 GLR 427
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Jan 1993
Deepak Anubhai Shah Vs Commissioner of Income Tax
Gujarat High Court · (1993) 111 CTR 103 : (1993) 201 ITR 577
Income Tax Act, 1961 — Section 45, 48, 48(1), 49(1), 55(3)
High Courts20 Jan 1993
State of Gujarat Vs Asian Aerosol
Gujarat High Court · (1993) 01 GUJ CK 0030
Gujarat Sales Tax Act, 1969 — Section 2, 2(16), 62, 69, 7
High Courts20 Jan 1993
Orient Trading Co. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 113 CTR 328 : (1993) 202 ITR 481
Gujarat Sales Tax Act, 1969 — Section 45, 45(5)Income Tax Act, 1961 — Section 28, 37
High Courts20 Jan 1993
Dhirajlal Shamji Vs Babugar Nathugar and Another
Gujarat High Court · (1993) 2 GLR 1307
Penal Code, 1860 (IPC) — Section 323, 323, 404, 404, 447
High Courts19 Jan 1993
Sarabhai Sons (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 110 CTR 305 : (1993) 201 ITR 464
Income Tax Act, 1961 — Section 36, 57
High Courts19 Jan 1993
State of Gujarat Vs Patel Oil Mills
Gujarat High Court · (1993) 01 GUJ CK 0028
Gujarat Sales Tax Act, 1969 — Section 15, 2, 2(28), 25, 29
High Courts19 Jan 1993
Kikani Gordhandas and Co. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 111 CTR 119 : (1993) 200 ITR 678
Income Tax Act, 1961 — Section 265(1), 271, 274
High Courts19 Jan 1993
Quality Chemicals Vs State of Gujarat
Gujarat High Court · (1993) 01 GUJ CK 0002
Bombay Sales Tax Act, 1959 — Section 52Gujarat Sales Tax Act, 1969 — Section 18, 19A, 45(6), 69