High Courts04 Feb 1993
State of Gujarat Vs Mahesh Nagardas Thakore
Gujarat High Court · (1993) 1 GLR 893
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 22 of 24
High Courts04 Feb 1993
Saurashtra Cement and Chemical Industries Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 540
Income Tax Act, 1961 — Section 154, 256(1)
High Courts04 Feb 1993
Commissioner of Income Tax Vs Sarabhai Sons Pvt. Ltd.
Gujarat High Court · (1993) 02 GUJ CK 0007
Income Tax Act, 1961 — Section 256(1), 52(2), 80J
High Courts03 Feb 1993
Induben Vrajlal Rabari and Another Vs Vrajlal Ramjibhai Rabari and Another
Gujarat High Court · (1993) 1 GLR 396
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125
High Courts03 Feb 1993
Shree Digvijay Woollen Mills Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 114 CTR 396 : (1993) 204 ITR 398
Income Tax Act, 1961 — Section 246, 256(2), 37(1), 40A(7)
High Courts02 Feb 1993
Bhupendra Iron and Steel Re-rolling Mills Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0044
Gujarat Sales Tax Act, 1969 — Section 10(1), 27, 41, 41(3), 42
High Courts02 Feb 1993
K.M. Jariwala Vs Indian Petrochemicals Corporation Ltd.
Gujarat High Court · (1993) 2 GLR 1481 : (1994) 1 LLJ 735
Births, Deaths and Marriages Registration Act, 1886 — Section 9
High Courts02 Feb 1993
Commissioner of Income Tax Vs Gujarat State Fertilizers Company Ltd.
Gujarat High Court · (1993) 203 ITR 526
Income Tax Act, 1961 — Section 32, 33, 33(6)
High Courts01 Feb 1993
Industrial Machinery Manufacturers Pvt. Ltd. Vs Commissioner of Income Tax (No. 1)
Gujarat High Court · (1993) 203 ITR 438
Income Tax Act, 1961 — Section 139, 37
High Courts01 Feb 1993
Dalpatbhai Damjibhai Vs Commissioner of Income Tax
Gujarat High Court · (1994) 205 ITR 144
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 143(3), 171
High Courts30 Jan 1993
Valjibhai H. Patel Vs S.N. Sundaram and Others
Gujarat High Court · (1995) 1 GLR 807
Constitution of India, 1950 — Article 14, 14, 16, 16, 216
High Courts30 Jan 1993
M.K. Industries Vs State of Gujarat
Gujarat High Court · (1993) 01 GUJ CK 0006
Gujarat Sales Tax Act, 1969 — Section 69
High Courts29 Jan 1993
Udyan Gajjar Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 224
Income Tax Act, 1961 — Section 45, 52, 52(1), 52(2)
High Courts29 Jan 1993
Anil Starch Products Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 386
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 32, 35, 35(1), 35(2), 80J
High Courts29 Jan 1993
Nitin Transport Vs Commissioner of Income Tax
Gujarat High Court · (1993) 01 GUJ CK 0019
Income Tax Act, 1961 — Section 273A
High Courts29 Jan 1993
Maneka Co-op. Housing Society Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1994) 1 GLR 50
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 16, 16, 17, 17, 4
High Courts29 Jan 1993
Commissioner of Income Tax Vs Mana G. Sarabhai
Gujarat High Court · (1993) 203 ITR 366
Income Tax Act, 1961 — Section 52, 52(1), 52(2)
High Courts29 Jan 1993
Commissioner of Income Tax Vs Sahitya Trust
Gujarat High Court · (1993) 111 CTR 186 : (1993) 203 ITR 349
Income Tax Act, 1961 — Section 13(1), 13(2), 13(3)
High Courts29 Jan 1993
Indequip Chemdye (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 280
Gujarat Sales Tax Act, 1969 — Section 45Income Tax Act, 1961 — Section 37
High Courts28 Jan 1993
Chimanbhai Kashibhai Patel Vs Commissioner of Gift-tax Commissioner of Gift-tax Vs Chimanbhai Kashibhai Patel
Gujarat High Court · (1993) 111 CTR 83 : (1993) 203 ITR 57
Gift Tax Act, 1958 — Section 6