High Courts07 Mar 1993
Commissioner of Income Tax Vs Shri Vallabh Glass Works Ltd.
Gujarat High Court · (1994) 207 ITR 963
Income Tax Act, 1961 — Section 256(2), 32, 34, 43(6)
COURT ARCHIVE
Gujarat High Court judgments, 1993
464 judgments · page 19 of 24
High Courts07 Mar 1993
Commissioner of Income Tax Vs Krishnakant Somabhai and Co.
Gujarat High Court · (1994) 207 ITR 905
Income Tax Act, 1961 — Section 256(2), 273
High Courts07 Mar 1993
Maharana Mills Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1994) 207 ITR 863
Income Tax Act, 1961 — Section 36(1), 40A(7)
High Courts07 Mar 1993
R.J. Goenka Vs Commissioner of Income Tax
Gujarat High Court · (1994) 207 ITR 824
Income Tax Act, 1961 — Section 271(1)
High Courts06 Mar 1993
Commissioner of Income Tax Vs Mohmadmiya A. Topiwala
Gujarat High Court · (1994) 207 ITR 711
Income Tax Act, 1961 — Section 16, 256, 27, 64(1)
High Courts05 Mar 1993
Labella Construction Company Vs Commissioner of Income Tax
Gujarat High Court · (1993) 115 CTR 4 : (1994) 207 ITR 657
Income Tax Act, 1961 — Section 147
High Courts05 Mar 1993
Commissioner of Income Tax Vs Ninochaka A. Kothari
Gujarat High Court · (1993) 03 GUJ CK 0041
Income Tax Act, 1961 — Section 45, 48
High Courts05 Mar 1993
Hemantkumar Chimanlal Vs Commissioner of Income Tax
Gujarat High Court · (1995) 124 CTR 45 : (1994) 207 ITR 497
Income Tax Act, 1961 — Section 171
High Courts04 Mar 1993
State of Gujarat Vs Kirit Maganbhai Patel
Gujarat High Court · (1993) 1 GLR 674
Essential Commodities Act, 1955 — Section 3, 7
High Courts04 Mar 1993
Sorabji D. Medora Vs Controller of Estate Duty
Gujarat High Court · (1993) 113 CTR 277 : (1993) 204 ITR 697
Estate Duty Act, 1953 — Section 64(1)
High Courts04 Mar 1993
Kalol Municipality and Another Vs Shantaben Kalidas and Others
Gujarat High Court · (1994) 68 FLR 193 : (1993) 2 GLR 997 : (1994) 2 LLJ 362
Gujarat Municipalities Act, 1963 — Section 271Industrial Disputes Act, 1947 — Section 10, 15, 18
High Courts03 Mar 1993
State of Gujarat and Another Vs Natwarlal Babaldas Patel
Gujarat High Court · (1994) 1 LLJ 1010
Constitution of India, 1950 — Article 14
High Courts03 Mar 1993Allowed
Shri Bileshwar Khand Udyog Khedut Sahakari Mandali Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1994 Guj 120 : (1994) 1 GLR 1
Constitution of India, 1950 — Article 14Gujarat Co-operative Societies Act, 1961 — Section 16, 80(1), 80(2)
High Courts02 Mar 1993
Vrandavandas Kikabhai Shroff and Another Vs Shri Khan, Mamlatdar and Agricultural Land Tribunal and Others
Gujarat High Court · (1993) 2 GLR 1202
Constitution of India, 1950 — Article 245(1), 245(1), 252(1)Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 10, 11, 11, 4, 4
High Courts02 Mar 1993
Steel Pipes and Fabrication Works Vs State of Gujarat
Gujarat High Court · (1993) 03 GUJ CK 0035
Gujarat Sales Tax Act, 1969 — Section 45, 67, 69
High Courts02 Mar 1993
Commissioner of Income Tax Vs Sarabhai Sons Pvt. Ltd.
Gujarat High Court · (1993) 204 ITR 728
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 2(45), 28, 280, 29, 30
High Courts02 Mar 1993Dismissed
Vishnuprasad C. Dodiya Vs Proprietor, Sureshkumar Mohanlal Thakkar and Others
Gujarat High Court · (1994) CriLJ 825 : (1994) 1 GLR 487
Criminal Procedure Code, 1973 (CrPC) — Section 275, 276, 278Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts02 Mar 1993
Commissioner of Income Tax Vs Maneklal Rohanlal Charitable Trust
Gujarat High Court · (1993) 204 ITR 774
Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 13(2)
High Courts01 Mar 1993
Rajkot District Gopalak Co-op. Milk Producers'' Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1994) 77 TAXMAN 346
Income Tax Act, 1961 — Section 256(1)
High Courts01 Mar 1993
Rajkot District Gopalak Co-operative Milk Producers'' Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 204 ITR 590
Income Tax Act, 1961 — Section 5