High Courts12 Feb 2001Allowed
R. Lal Biakthanga Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 348
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 908 of 1,245
High Courts11 Feb 2001Allowed
Tori Nyokir and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 1 GLT 497
Constitution of India, 1950 — Article 226
High Courts09 Feb 2001
Swapan Kumar Handique and Others Vs Padma Dhar Deka and Others
Gauhati High Court · (2001) 1 GLT 281
Assam State Electricity Board Engineering Service Regulations, 1973 — Regulation 12, 12Electricity (Supply) Act, 1948 — Section 20, 23, 24, 47, 49
High Courts09 Feb 2001
Lalneihzovi Vs North Eastern Hill University and Others
Gauhati High Court · (2001) 1 GLT 323
Constitution of India, 1950 — Article 41
High Courts09 Feb 2001
Tarun Ch. Barman L.Rs. of Durga Charan Barman Vs Collector
Gauhati High Court · (2001) 1 GLT 259
Land Acquisition Act, 1894 — Section 4
High Courts08 Feb 2001Partly Allowed
Dhirendra Kumar Rabha and Others Vs Member, Motor Accident Claims Tribunal and Others
Gauhati High Court · (2001) 2 ACC 633 : (2003) ACJ 1100 : (2001) 1 GLT 388
Motor Vehicles Act, 1939 — Section 92Motor Vehicles Act, 1988 — Section 168(1)
High Courts08 Feb 2001
Bridar Kharbani Vs State of Meghalaya
Gauhati High Court · (2001) 2 GLJ 32
Civil Procedure Code, 1908 — Order 1 Rule 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226, 226
High Courts07 Feb 2001
Biman Chandra Saha Vs State of Tripura and Others
Gauhati High Court · (2001) 1 GLT 356
Constitution of India, 1950 — Article 226Tripura Housing Board Act, 1979 — Section 12, 12(1), 12(2)
High Courts06 Feb 2001Partly Allowed
Anil Chandra Debnath Vs State Bank of India
Gauhati High Court · AIR 2001 Guw 119 : (2001) 1 GLT 381
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 11, 151, 34, 34(1)
High Courts05 Feb 2001
Md. Jabed Ali Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 281
High Courts05 Feb 2001Allowed
Tilendra Nath Mahanta Vs United Bank of India and Others
Gauhati High Court · AIR 2002 Guw 1 : (2002) 111 CompCas 571 : (2001) 1 GLT 397
Contract Act, 1872 — Section 148, 171
High Courts05 Feb 2001Dismissed
Prafulla Kumar Mahanta Vs Kanak Sen Deka and Others
Gauhati High Court · (2001) CriLJ 2333 : (2001) 1 GLT 252
Contempt of Courts Act, 1971 — Section 2
High Courts02 Feb 2001Allowed
National Insurance Co. Ltd. Vs Chandra Prava Barman and Others
Gauhati High Court · (2001) 1 GLT 207
Constitution of India, 1950 — Article 227
High Courts02 Feb 2001
Tripura Board of Wakf and Another Vs Tahera Khatoon
Gauhati High Court · AIR 2001 Guw 103 : (2001) 1 GLT 462
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4(1), 4(2)
High Courts02 Feb 2001Dismissed
Sh. K. Thanvela and Others Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 337
Assam Police Manual — Regulation 39, 39Constitution of India, 1950 — Article 162, 226
High Courts01 Feb 2001
No. 7 Bothagathia Dipling Meen Samabai Samity Ltd. Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 306
High Courts01 Feb 2001Dismissed
Rameshwar Singh Vs Meghalaya State Electricity Board and Others
Gauhati High Court · (2001) 1 GLT 194
Fundamental Rules — Rule 57
High Courts01 Feb 2001Dismissed
State of Manipur Vs Pheiroijam Joy Singh
Gauhati High Court · (2001) CriLJ 2673 : (2001) 1 GLT 592
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 437(1), 437(2), 437(5)Penal Code, 1860 (IPC) — Section 120
High Courts01 Feb 2001Dismissed
Mazibur Rahman Vs State of Assam
Gauhati High Court · (2001) 1 GLT 256
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts01 Feb 2001Allowed
Maheshpur Tea and Industries Pvt. Ltd. Vs Mantala Tea Co. Ltd. and Others
Gauhati High Court · AIR 2001 Guw 152 : (2001) 1 GLT 141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 100, 100(3), 21(2)State Financial Corporations Act, 1951 — Section 29