High Courts26 Feb 2001
Swadesh Lal Roy Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 332
Constitution of India, 1950 — Article 298, 299, 300
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 907 of 1,245
High Courts23 Feb 2001Dismissed
Moni Gogi @ Khagen Gogoi Vs State of Assam
Gauhati High Court · (2001) CriLJ 2314
Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 2001
Ghulam Rabbani Vs State of Assam
Gauhati High Court · (2001) CriLJ 2331 : (2001) 1 GLT 386
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 197, 401, 482
High Courts22 Feb 2001
Commissioner of Income Tax Vs Mintu Kalita
Gauhati High Court · (2001) 117 TAXMAN 388
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts20 Feb 2001
Jatin Kalita Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2001) 02 GAU CK 0042
Constitution of India, 1950 — Article 14
High Courts20 Feb 2001Allowed
Misrimaya Pradhan and Another Vs Chitramaya Pradhan
Gauhati High Court · (2002) 2 GLT 178
Evidence Act, 1872 — Section 67Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts20 Feb 2001Allowed
Nipamacha Singh and Others Vs Secretary, Manipur Lagislative Assembly and Others
Gauhati High Court · (2001) 1 GLT 228
Constitution of India, 1950 — Article 174, 176, 179, 180, 181Manipur Legislative Assembly Procedure and Conduct of Business Rules — Rule 127, 130, 307, 307(1), 307(2)
High Courts19 Feb 2001
State of Nagaland and Another Vs Chosayi
Gauhati High Court · (2001) 1 GLT 330
Constitution of India, 1950 — Article 226
High Courts19 Feb 2001Allowed
Union of India (UOI) and Others Vs Gurucharanjit Kaur
Gauhati High Court · (2001) 1 GLT 334
High Courts16 Feb 2001Allowed
Ratna Paul and Others Vs Subhash Ranjan Paul and Another
Gauhati High Court · AIR 2001 Guw 133 : (2001) 1 GLT 244
Assam Town and Country Planning Act, 1959 — Section 63Specific Relief Act, 1963 — Section 41
High Courts16 Feb 2001Allowed
Proveen Choudhury and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2001) 1 GLT 342
High Courts16 Feb 2001
Pachhunga University College and Another Vs North Eastern Hill University and Others
Gauhati High Court · (2001) 1 GLT 318
North Eastern Hill University Act, 1973 — Section 2
High Courts16 Feb 2001Dismissed
Commissioner of Income Tax Vs Assam Tribune
Gauhati High Court · (2002) 253 ITR 93
Income Tax Act, 1961 — Section 43B
High Courts15 Feb 2001Dismissed
Kripesh Ranjan Nath Vs Sukla Rani Nath
Gauhati High Court · (2001) 1 GLT 368
Hindu Marriage Act, 1955 — Section 13(1), 25, 28
High Courts14 Feb 2001Allowed
P. Lalremliana Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 350
High Courts14 Feb 2001
Murari Tea Industries Vs ASEB and Others
Gauhati High Court · (2001) 1 GLT 285
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 49(1)
High Courts14 Feb 2001Dismissed
Robert Zosanga Vs State of Mizoram and Others
Gauhati High Court · (2001) 1 GLT 314
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts14 Feb 2001Dismissed
Anindya Kumar Bhattacharjee and Others Vs State of Tripura and Others
Gauhati High Court · (2001) 1 GLT 352
Constitution of India, 1950 — Article 16, 16(4), 16(4A), 309Tripura Civil Services Rules, 1967 — Rule 18, 29, 3, 30, 4(2)
High Courts13 Feb 2001Allowed
Rajesh Sharma Vs Assistant Commissioner of Income Tax and Another
Gauhati High Court · (2001) 1 GLT 278
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(11), 132(5), 132A, 132B
High Courts12 Feb 2001Dismissed
Phani Bhusan Sharma Vs Executive Director, ASFC and Others
Gauhati High Court · (2001) 1 GLT 395
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9