High Courts03 Jan 2002Dismissed
Md. Habibur Rahman Barbhuya Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 277
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 888 of 1,245
High Courts03 Jan 2002
Rakesh Kumar Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 1 GLT 79
High Courts03 Jan 2002Allowed
State of Assam Vs Tumda Saw and Veneer Mills and Others
Gauhati High Court · (2002) 1 GLT 346
Assam Forest Act, 1891 — Section 3(3), 40(2)
High Courts02 Jan 2002Allowed
Sunil Ghosh Vs Dijendra Lal Das and Others
Gauhati High Court · (2002) 1 GLT 169
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Dec 2001Dismissed
Thounaojam Nomeeta Alias Ranjeeta devi Vs Life Insurance Corporation of India
Gauhati High Court · (2003) 2 GLT 243
Insurance Act, 1938 — Section 45
High Courts21 Dec 2001Allowed
Bhanu Lodh Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 1 GLT 218
Constitution of India, 1950 — Article 14, 16, 226, 77Food Corporations Act, 1964 — Section 6, 6(1), 6(2)
High Courts21 Dec 2001
Abu Saleh Najmuddin Vs L. Pangchu and Another
Gauhati High Court · (2002) 1 GLT 161
Constitution of India, 1950 — Article 225, 325, 328, 329Representation of the People Act, 1951 — Section 100, 117, 80, 80A, 80A(2)
High Courts20 Dec 2001Allowed
Prasanna Kumar Hazarika Vs Oil India Ltd. and Others
Gauhati High Court · (2002) 1 GLT 405
Companies Service Rules, 1982 — Rule 12, 25, 30BOIL Executives Conduct, Discipline and Appeal Rules, 1982 — Rule 25
High Courts20 Dec 2001Allowed
State of Manipur Vs Moirangthem Ningthou Singh
Gauhati High Court · (2002) CriLJ 4495 : (2002) 2 GLT 480
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 114, 118, 157Penal Code, 1860 (IPC) — Section 334, 354, 376, 376(1)
High Courts20 Dec 2001Dismissed
Gurdina Jiwatram Kukreja and Others Vs Eastern Mining and Allied Industries Ltd.
Gauhati High Court · (2002) 111 CompCas 854 : (2002) 1 GLT 115
Companies Act, 1956 — Section 433, 434, 434(1)Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Article 24, 18, 19
High Courts18 Dec 2001Dismissed
Oriental Insurance Co. Ltd. Vs Arun Das and Others
Gauhati High Court · (2002) 1 GLT 304
Motor Vehicles Act, 1988 — Section 149
High Courts18 Dec 2001
Mission Ranjan Das Vs Hafiz Rashid Ahmed Choudhury
Gauhati High Court · (2002) 1 GLT 45
Representation of the People Act, 1951 — Section 81, 81(1), 81(3), 83, 83(1)
High Courts14 Dec 2001
B. Laltanpuria and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 3 GLR 498 : (2002) 2 GLT 284
Constitution of India, 1950 — Article 12
High Courts13 Dec 2001Dismissed
Arunachal Pradesh Graduate Junior Engineers Association Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2002) 1 GLT 165
High Courts13 Dec 2001Dismissed
Commissioner of Income Tax Vs Technotive Eastern (Pvt.) Ltd.
Gauhati High Court · (2002) 176 CTR 422 : (2002) 255 ITR 253
Income Tax Act, 1961 — Section 80HH, 80I
High Courts12 Dec 2001Allowed
Nanibala Dutta and Others Vs Rupama Dutta and Others
Gauhati High Court · (2001) 3 GLT 488
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts12 Dec 2001Dismissed
Parag Saikia and Others Vs Assam Financial Corporation
Gauhati High Court · (2001) 3 GLT 581
State Financial Corporations Act, 1951 — Section 31
High Courts11 Dec 2001
State of Manipur and Others Vs Dr. K. Surjit and Others
Gauhati High Court · (2001) 3 GLT 475
Constitution of India, 1950 — Article 309, 320Manipur Health Service Rules, 1982 — Rule 7(1)
High Courts11 Dec 2001Dismissed
Purna Bahadur Bhujel Vs State of Arunachal Pradesh
Gauhati High Court · (2002) CriLJ 1184 : (2001) 3 GLT 584
Criminal Procedure Code, 1973 (CrPC) — Section 229, 313Penal Code, 1860 (IPC) — Section 302