High Courts11 Jan 2002Allowed
Anil Ch. Paul and Others Vs Sudhir Ch. Deb and Others
Gauhati High Court · (2002) 1 GLT 342
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 887 of 1,245
High Courts11 Jan 2002Dismissed
Arun Ch. Neog Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 366
Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 13(1), 13(2)
High Courts10 Jan 2002Dismissed
Birendra Kumar Barthakur and Others Vs Guwahati Municipal Corporation and Others
Gauhati High Court · (2002) 1 GLT 709
Constitution of India, 1950 — Article 226
High Courts10 Jan 2002
Uncle''s Shop and Others Vs Biva Hazarika and Others
Gauhati High Court · (2002) 1 GLT 109
High Courts09 Jan 2002Allowed
State (CBI) Vs Partha Sanyal and Another
Gauhati High Court · (2002) 1 GLT 355
High Courts09 Jan 2002Dismissed
PU. Liansuama Vs Wealth Tax Officer and Others
Gauhati High Court · (2002) 256 ITR 180
Constitution of India, 1950 — Article 371GWealth Tax Act, 1957 — Section 21(2)
High Courts09 Jan 2002Dismissed
National Grindlays Bank Ltd. (P) and Another Vs Dibakar Sarma and Others
Gauhati High Court · (2002) 1 GLT 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Evidence Act, 1872 — Section 160, 161, 162, 68
High Courts08 Jan 2002
Mahesh Chandra Gupta Vs State of Arunachal Pradesh
Gauhati High Court · (2002) 1 GLT 73
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2002Dismissed
State of Mizoram Vs Pu Shvanhnu At
Gauhati High Court · (2002) 3 GLR 507 : (2002) 2 GLT 272
Constitution of India, 1950 — Article 226North Eastern Areas (Reorganisation) Act, 1971 — Section 52(3)
High Courts07 Jan 2002Dismissed
Hara Mohan Sen and Others Vs Divisional Manager, National Insurance Co. Ltd. and Another
Gauhati High Court · (2002) 1 GLT 89
Arbitration Act, 1940 — Section 39(1)
High Courts07 Jan 2002Allowed
Tyabur Rahman Vs Stateof Assam and Others
Gauhati High Court · (2002) 1 GLT 94
Constitution of India, 1950 — Article 226
High Courts07 Jan 2002Dismissed
United Bank of India and Others Vs Rafiulla Tea and Industries (P.) Ltd.
Gauhati High Court · AIR 2002 Guw 101 : (2002) 110 CompCas 427 : (2002) 1 GLT 108
Constitution of India, 1950 — Article 226
High Courts07 Jan 2002Allowed
Tushar Kanti Dey Vs Sulata Choudhury and Others
Gauhati High Court · (2002) 1 GLT 51
Assam Urban Areas Rent Control Act, 1972 — Section 5(1)
High Courts07 Jan 2002Dismissed
Saif Uddin Laskar Vs Ajmad Hussain Laskar and Others
Gauhati High Court · (2002) 1 GLT 86
High Courts04 Jan 2002
Parag Sarma and Another Vs Rajeswar Roy and Others
Gauhati High Court · (2002) 1 GLT 306
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 146, 149, 149(2), 15, 168
High Courts04 Jan 2002
Jay Bee Energy Services Pvt. Ltd. Vs Oil India Ltd. and Others
Gauhati High Court · (2002) 1 GLT 329
Constitution of India, 1950 — Article 226
High Courts03 Jan 2002Dismissed
Ashish Kumar Sengupta Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 76
Assam Secondary Education (Provincialised) Service Rules, 1982 — Rule 9(1), 9(2)
High Courts03 Jan 2002Dismissed
129 Haria Dublong Meen Samabay Samity Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 300
Assam Fisheries Rules, 1953 — Rule 12
High Courts03 Jan 2002Dismissed
Sreeniwas Basudeo Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 01 GAU CK 0031
Contract Act, 1872 — Section 63, 8