High Courts12 Mar 2002
Raju Kumar Dey Vs Parul Sarkar and Another
Gauhati High Court · (2004) 2 GLR 452 : (2003) 2 GLT 558
Criminal Procedure Code, 1973 (CrPC) — Section 311
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 882 of 1,245
High Courts07 Mar 2002
Manjura Mohan Kalita Vs Assam Public Service Commission and Others
Gauhati High Court · (2002) 1 GLT 363
Assam Agricultural Service Rules, 1980 — Rule 11, 12, 6, 8
High Courts07 Mar 2002
Bongaigaon Refinery and Petro Chemicals Ltd. Vs Commissioner of Income Tax and Others
Gauhati High Court · (2002) 177 CTR 239 : (2002) 256 ITR 698
Income Tax Act, 1961 — Section 220
High Courts07 Mar 2002Dismissed
Banendra Kumar Mushahary Vs Md. Mohibul Haque
Gauhati High Court · AIR 2002 Guw 118
Constitution of India, 1950 — Article 225, 329, 329(6)Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 1Representation of the People Act, 1951 — Section 117, 80, 80A, 81
High Courts07 Mar 2002
Dr. Subhrajyoti Das Vs Smt. Uttama Das
Gauhati High Court · AIR 2002 Guw 117
Hindu Marriage Act, 1955 — Section 13B
High Courts06 Mar 2002Allowed
Subhasis Chakravorty Vs State of Meghalaya and Others
Gauhati High Court · (2002) 1 GLT 227
Constitution of India, 1950 — Article 21, 226, 233, 234, 235Criminal Procedure Code, 1973 (CrPC) — Section 1(2)
High Courts06 Mar 2002
New India Assurance Co. Ltd. Vs Md. Rahij Ali and Another
Gauhati High Court · (2003) 2 GLR 427
High Courts05 Mar 2002Allowed
Tribeni Matshy Ajibi Samabai Samittee Ltd. Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 180
High Courts05 Mar 2002Dismissed
S. Sarkar Vs State of Assam and Others
Gauhati High Court · (2002) 1 GLT 240
Constitution of India, 1950 — Article 311(2)
High Courts05 Mar 2002
Assam State Electricity Board and Others Vs M/s. Shanti Conductors (P) Ltd. and Another
Gauhati High Court · (2002) 1 GLT 547
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 428Interest Act, 1839 — Section 1
High Courts05 Mar 2002
Assam State Electricity Board and Others Vs Shanti Conductors Pvt. Ltd. and Another
Gauhati High Court · (2002) 1 GLT 547
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 4, 5, 6, 6(1)
High Courts04 Mar 2002Dismissed
Nabin Chandra Boro Vs State of Assam
Gauhati High Court · (2002) 2 GLT 651
High Courts02 Mar 2002Allowed
New India Assurance Co. Ltd. Vs Samar Roy and Another
Gauhati High Court · (2002) 2 GLT 595
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Motor Vehicles Act, 1988 — Section 147(2)
High Courts01 Mar 2002
Tayum Yalli and Others Vs Union of India (UOI) and Others
Gauhati High Court · (2002) 3 GLT 416
Constitution of India, 1950 — Article 298, 299, 300
High Courts01 Mar 2002
Ch. P. Zokha Vs State of Mizoram and Others
Gauhati High Court · (2002) 1 GLT 476
Police Act, 1861 — Section 7
High Courts01 Mar 2002
Zingthanwon Jajo and Another Vs State of Manipur and Others
Gauhati High Court · (2002) 03 GAU CK 0026
Constitution of India, 1950 — Article 226
High Courts01 Mar 2002Dismissed
Naregbam Shyamkanhai Singh Vs State of Manipur
Gauhati High Court · (2003) CriLJ 1435 : (2002) 3 GLT 395
Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2002Partly Allowed
Yagar Muang Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2002) 03 GAU CK 0017
Constitution of India, 1950 — Article 226
High Courts01 Mar 2002
Jombo Ratan Vs Kameng Ratan
Gauhati High Court · (2002) 03 GAU CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Feb 2002Dismissed
Bongaigaon Refinery and Petrochemicals Ltd. and Others Vs Praveen Choudhury and Others
Gauhati High Court · (2002) 1 GLT 358