High Courts20 Mar 2002
Collector Vs Abdul Matin Ahmed
Gauhati High Court · (2003) 3 GLR 242
Land Acquisition Act, 1894 — Section 23(1A), 4(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 881 of 1,245
High Courts20 Mar 2002
Troilokya Gogoi Vs State of Assam
Gauhati High Court · (2002) 1 GLT 407
Criminal Procedure Code, 1973 (CrPC) — Section 164(2), 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 2002Dismissed
Phulmati and Others Vs Bidyut Joyti Dutta Choudhury and Others
Gauhati High Court · (2002) 2 GLT 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 97, Order 21 Rule 99, Order 39 Rule 1, Òrder 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts19 Mar 2002
Ajant Bhuiya Vs Smt. Lalrinmawii Khiangte
Gauhati High Court · AIR 2002 Guw 107 : (2003) 3 GLR 293 : (2002) 2 GLT 294
Divorce Act, 1869 — Section 11, 14
High Courts19 Mar 2002
Niren Sainary and Another Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 183
Bodoland Autonomous Council Act, 1993 — Section 24
High Courts18 Mar 2002Dismissed
Paradise Hotel and Restaurant Vs Airport Authority of India and Others
Gauhati High Court · (2002) 1 GLT 639
High Courts18 Mar 2002Allowed
State Bank of India and Others Vs Dr. Prasanna Kumar Agarwal
Gauhati High Court · (2002) 1 GLT 660 : (2002) 3 LLJ 46
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50A
High Courts18 Mar 2002
Prasanta Barpatra Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 343 : (2002) 2 GLT 292
High Courts15 Mar 2002
Philip Sareng Vs State of Assam
Gauhati High Court · (2002) 2 GLT 175
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Mar 2002Dismissed
Assistant Commissioner of Income Tax Vs Technotive Eastern Pvt. Ltd.
Gauhati High Court · (2002) 03 GAU CK 0045
Income Tax Act, 1961 — Section 80HH, 80I
High Courts15 Mar 2002Dismissed
Thangjam Surup Singh and Others Vs Thangjam Karunamaya Singh and Others
Gauhati High Court · (2002) 2 GLT 516
Hindu Succession Act, 1956 — Section 14(1)
High Courts15 Mar 2002
Durgeswar Kalita and Another Vs State of Assam
Gauhati High Court · (2002) 3 GLT 94
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 326, 34
High Courts15 Mar 2002Dismissed
Assam Small Industries Devp. Corpn. Ltd. and Others Vs M.M. Biscuite Pvt. Ltd
Gauhati High Court · (2002) 1 GLT 471
Criminal Procedure Code, 1973 (CrPC) — Section 197Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Mar 2002Allowed
Abul Hasem Vs State of Assam
Gauhati High Court · (2002) 3 GLT 296
Evidence Act, 1872 — Section 25, 26, 27
High Courts15 Mar 2002
Shew Prasad Saha Kalwar and Others Vs Chief Secretary, Govt. of Assam and Others
Gauhati High Court · (2002) 2 GLT 51
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18
High Courts14 Mar 2002Dismissed
Gautam Construction Company Vs State of Meghalaya and Others
Gauhati High Court · (2002) 03 GAU CK 0042
Constitution of India, 1950 — Article 226
High Courts13 Mar 2002Allowed
Mehboob Hussain and Others Vs Abul Hussain
Gauhati High Court · (2002) 1 GLT 653
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 16, Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 19A(2)
High Courts13 Mar 2002Allowed
Purakhu Angami Vs State of Nagaland and Others
Gauhati High Court · (2002) 2 GLT 356
High Courts13 Mar 2002Allowed
Union of India (UOI) Vs Lalthangliant @ Thangtei
Gauhati High Court · (2003) 3 GLR 176 : (2002) 2 GLT 5
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(2), 50
High Courts13 Mar 2002Dismissed
Surma Valley Saw Mills (Pvt.) Ltd. Vs Arati Das and Others
Gauhati High Court · AIR 2002 Guw 108 : (2003) 3 GLR 151 : (2002) 2 GLT 348
Civil Procedure Code, 1908 (CPC) — Section 100