High Courts21 Aug 2002Allowed

Sunil Gogoi Vs State of Assam

Gauhati High Court · (2002) 3 GLR 572 : (2003) 1 GLT 202

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 61