High Courts02 Sept 2002Allowed
Labanya Dhar Bania Vs State of Assam and Others
Gauhati High Court · (2003) 1 GLR 440 : (2002) 3 GLT 669
Assam General Sales Tax Act, 1993 — Section 2(10), 2(5), 7
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 868 of 1,245
High Courts01 Sept 2002
Arabinda Kumar Saha Vs State of Assam
Gauhati High Court · (2002) 09 GAU CK 0047
High Courts29 Aug 2002Dismissed
Utpal Dutta and Others Vs Indra Gogoi and Others
Gauhati High Court · (2002) 3 GLT 197
Civil Procedure Code, 1908 (CPC) — Section 129, 151Constitution of India, 1950 — Article 215, 216, 225, 246(1), 324Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Aug 2002Allowed
Tripura Forest Devp. and Plantation Corporation Ltd. and Others Vs Jiban Kr. Dasgupta
Gauhati High Court · (2003) 1 GLT 225
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(15), 14(2)Constitution of India, 1950 — Article 226
High Courts29 Aug 2002Allowed
Nepal Chandra Das and Another Vs Tripura Gramin Bank and Others
Gauhati High Court · (2003) 1 GLT 254 : (2003) 2 LLJ 543
Central Civil Services (Revised Pay) Rules, 1997 — Rule 22(1)
High Courts28 Aug 2002Allowed
R. Thansanga Vs State of Mizoram and Others
Gauhati High Court · (2002) 3 GLT 646
Constitution of India, 1950 — Article 309
High Courts28 Aug 2002Dismissed
Thiyam Katon Singh and Others Vs State of Manipur and Others
Gauhati High Court · (2003) 1 GLR 22
High Courts28 Aug 2002Dismissed
Manipur State Road Transport Corporation and Others Vs Wahengam Somorendra Singh and Others
Gauhati High Court · (2003) 1 GLR 138
High Courts27 Aug 2002Dismissed
Ruleswar Das and Another Vs State of Assam and Others
Gauhati High Court · (2002) 2 GLT 670
High Courts27 Aug 2002Dismissed
R.K. Kraditor Singh Vs State of Manipur and Others
Gauhati High Court · (2003) 1 GLR 224
Constitution of India, 1950 — Article 14, 226
High Courts27 Aug 2002Allowed
Miss Tumnyak Ete and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · AIR 2003 Guw 50 : (2003) 2 GLR 642 : (2002) 3 GLT 115
Constitution of India, 1950 — Article 15(4), 226
High Courts27 Aug 2002Dismissed
Dimapur Town Committee and Another Vs Debt Recovery Tribunal and Another
Gauhati High Court · (2004) 1 BC 145 : (2003) 2 GLR 715 : (2002) 3 GLT 407
Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 12(6)
High Courts27 Aug 2002Dismissed
Pradip Kumar Kalita Vs Hiran Prova Kalita
Gauhati High Court · AIR 2002 Guw 60 : (2003) 2 DMC 316 : (2003) 2 GLR 12
Hindu Marriage Act, 1955 — Section 13
High Courts26 Aug 2002Dismissed
Jugal Baruah Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2003 Guw 37 : (2003) 1 GLR 142 : (2002) 3 GLT 99
Constitution of India, 1950 — Article 14, 226
High Courts23 Aug 2002
Ferisha Phalley Vs State of Meghalaya and Others
Gauhati High Court · (2003) 3 GLR 163 : (2002) 3 GLT 541
High Courts23 Aug 2002
S.K. Rai and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 1 ARBLR 250 : (2002) 3 GLR 512 : (2002) 3 GLT 463
Constitution of India, 1950 — Article 226
High Courts23 Aug 2002
N.C. Choudhury Vs State of Meghalaya and Others
Gauhati High Court · (2003) 2 GLR 129 : (2003) 1 GLT 206
Meghalaya Services (Revision of Pay) Rules, 1988 — Rule 7(1), 7(4)
High Courts23 Aug 2002Allowed
Union of India (UOI) and Others Vs Gopesh Chandra Dey
Gauhati High Court · (2003) 1 GLT 213
Administration of Justice and Police in the Garo Hills District Rules, 1937 — Rule 1, 1AConstitution of India, 1950 — Article 226, 227, 50Premises (Eviction of Unauthorised Occupants) Amendment Act, 1980 — Section 1, 3, 4(2), 5A(2), 9
High Courts22 Aug 2002Allowed
Thaneswar Kalita Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 157
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9, 9(1), 9(3)
High Courts22 Aug 2002Allowed
New Frontier Colour Laboratories Pvt. Ltd. and Another Vs Commissioner of Taxes and Others
Gauhati High Court · (2003) 1 GLT 275
Assam General Sales Tax Act, 1993 — Section 60Constitution of India, 1950 — Article 366(29A)